High Courts06 May 2014Dismissed
Ashok Kumar and Others Vs Moti Ram Deceased Through His L.Rs.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0060
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 66 of 81
High Courts06 May 2014Dismissed
Arun Kumar Vs Pardeep Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0058
Motor Vehicles Act, 1988 — Section 166
High Courts06 May 2014Dismissed
Puran Chand Vs Ram Saran and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151Evidence Act, 1872 — Section 138Specific Relief Act, 1963 — Section 38
High Courts06 May 2014Dismissed
Khusi Ram Vs Smt. Santosh Suri
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0053
High Courts06 May 2014Dismissed
Govind Singh and Another Vs Tara Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0029
Limitation Act, 1963 — Section 5
High Courts06 May 2014Allowed
Kashmiri Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0019
High Courts06 May 2014Dismissed
Sat Pal and Another Vs Mam Chand and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 26 Rule 13, 151, 97Constitution of India, 1950 — Article 14, 15, 15(3)
High Courts06 May 2014Disposed Off
Naresh Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0013
Constitution of India, 1950 — Article 14, 16, 226, 309, 32Police Act, 1861 — Section 17
High Courts06 May 2014Dismissed
Shri Ashok Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2014 HP 30 : (2014) 4 BC 496
Constitution of India, 1950 — Article 226
High Courts06 May 2014Disposed Off
Ramzan Mohammad Vs Prem Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0006
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts06 May 2014Dismissed
Nain Singh Vs Brikam Singh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 138
High Courts05 May 2014Dismissed
Sh. Shiv Parsad Gautam Vs Smt. Santosh Aggarwal and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 May 2014Disposed Off
Ankur Kalia and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 504, 506
High Courts05 May 2014Dismissed
H.R.T.C. Vs Smt. Sunaina and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0011
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts05 May 2014Allowed
Lal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0007
Constitution of India, 1950 — Article 14, 16
High Courts02 May 2014Disposed Off
Vikram Negi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 202, 302, 34, 376
High Courts02 May 2014Disposed Off
National Insurance Company Ltd. Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0104
High Courts02 May 2014Disposed Off
Smt. Rajo Devi Vs Madan Lal Sharma and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0103
Motor Vehicles Act, 1988 — Section 140, 167
High Courts02 May 2014Dismissed
Ramesh Kumar and Others Vs Khem Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0102
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 1, 16, 16(2), 17Evidence Act, 1872 — Section 114, 114(g), 115
High Courts02 May 2014Allowed
Soma Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0075