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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 62 of 81

High Courts20 May 2014Allowed

Nand Kumar Vs Gajinder Singh and Others

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0128

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(2)(a), Order 23 Rule 1(3)
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High Courts20 May 2014Allowed

Nan Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts20 May 2014Dismissed

Dogaru and Another Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 05 SHI CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(c), 50
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High Courts19 May 2014Dismissed

Om Parkash Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) CriLJ 4091 : (2015) 1 Crimes 693

Constitution of India, 1950 — Article 38(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118, 157, 6, 8
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