High Courts28 May 2014Dismissed
Roshan Lal Vs R.D. Dhiman and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0146
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 60 of 81
High Courts28 May 2014Disposed Off
Kulwinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0094
Motor Vehicles Act, 1988 — Section 177, 185Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts28 May 2014Disposed Off
Tarlok Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 3 SCT 776
Constitution of India, 1950 — Article 15(4), 16(4), 226
High Courts28 May 2014Allowed
Vipan Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0034
High Courts28 May 2014
Chander Kanta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0023
Constitution of India, 1950 — Article 226
High Courts27 May 2014
Sushima Kishandev Kaushal Vs The Council for Tibetan Education
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0182
Evidence Act, 1872 — Section 114, 114(e), 145Foreign Exchange Regulation Act, 1973 — Section 31, 31 (1), 31(1)Registration Act, 1908 — Section 17(b)
High Courts27 May 2014
Customs Preventive Station of Customs Department Vs Bahadur Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 25, 27Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 42, 67
High Courts27 May 2014
G.M. Northern Railway Vs Gulzar Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1356
Land Acquisition Act, 1894 — Section 18, 4
High Courts27 May 2014Allowed
Inder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 164, 288, 313Evidence Act, 1872 — Section 145, 155, 157, 27, 3Penal Code, 1860 (IPC) — Section 201, 279, 302, 304A, 337
High Courts27 May 2014
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 3570
High Courts26 May 2014
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1)(d)(i)(ii), 13(2), 13(i)(d), 20, 7
High Courts26 May 2014
State of Himachal Pradesh Vs Anil Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 498-A
High Courts26 May 2014
Kashmir Chand Vs Bhakra Beas Management Board and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0168
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 309Indian Medical Council Act, 1956 — Section 33, 33(j)
High Courts26 May 2014Allowed
Kirpal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3
High Courts26 May 2014Allowed
Bishan Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41(1), 41(2), 41(3), 42
High Courts26 May 2014Allowed
M/s. Andritz Hydro Pvt. Ltd. Vs Himachal Pradesh Power Corporation Limited
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0072
Constitution of India, 1950 — Article 14, 226
High Courts26 May 2014Dismissed
State of Himachal Pradesh Vs Tulshi Ram
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 341, 376, 511
High Courts24 May 2014
Labho Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0176
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 15, 4(1)
High Courts24 May 2014
State of Himachal Pradesh Vs Harjeet Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 20
High Courts24 May 2014
Avdesh Kumar Vs Hari Mohan Prasad
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0153
Benami Transactions (Prohibition) Act, 1988 — Section 4(1), 4(2)(a), 4(3)Trusts Act, 1882 — Section 36, 82