High Courts24 May 2014Disposed Off
Gopal Vs Hardei and Other
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0098
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 61 of 81
High Courts24 May 2014Dismissed
State of Himachal Pradesh Vs Murari Lal
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 378, 386Penal Code, 1860 (IPC) — Section 307, 498A
High Courts24 May 2014Disposed Off
Shri Prem Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) LabIC 3222
High Courts24 May 2014
M/s. Process Equipments India and Another Vs H.P. Micro and Small Enterprises Facilitation Council and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0076
Arbitration and Conciliation Act, 1996 — Section 65, 66, 67, 68, 69Constitution of India, 1950 — Article 226, 32Foreign Exchange Management Act, 1999 — Section 35
High Courts24 May 2014
Commissioner of Income tax, Shimla Vs M/s. Himachal Pradesh State Industrial Development Corporation Ltd.
High Court Of Himachal Pradesh · (2015) 274 CTR 398
Companies Act, 1956 — Section 210Income Tax Act, 1961 — Section 115J, 115JA, 115JB, 115JB(2), 143(3)
High Courts23 May 2014Dismissed
State of H.P. Vs Kewal Krishan
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0140
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148
High Courts23 May 2014Allowed
M/s. New Prem Bus Service Vs Laxman Singh and Another
High Court Of Himachal Pradesh · (2015) 4 ACC 180 : (2015) ACJ 810 : (2014) 2 ShimLC 923
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64-VBMotor Vehicles Act, 1988 — Section 147, 147, 147(5), 148, 149
High Courts23 May 2014Dismissed
Gita Ram Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0138
High Courts23 May 2014Dismissed
Gautam Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 24, 25, 26
High Courts23 May 2014Dismissed
State of Himachal Pradesh Vs Ramesh Chand
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302
High Courts23 May 2014Disposed Off
Hem Lata Vs Himachal Road Transport Corporation and Others National Insurance Company Limited Vs Hem Lata and Others
High Court Of Himachal Pradesh · (2015) 1 ACC 313 : (2014) 2 ShimLC 935
High Courts23 May 2014Dismissed
New India Assurance Company Ltd. Vs Smt. Nirmala Devi and Others
High Court Of Himachal Pradesh · (2015) 1 ACC 485 : (2014) 2 ShimLC 931
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts23 May 2014Disposed Off
Manohar Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0100
Constitution of India, 1950 — Article 38(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118, 157, 6, 8
High Courts23 May 2014Dismissed
Som Nath Vs Ram Pal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0099
High Courts23 May 2014Allowed
M/s. Winston Formulations Vs M/s. Copmed Pharmaceuticals Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0036
Constitution of India, 1950 — Article 227
High Courts23 May 2014
Amit Arora and Another Vs Municipal Corporation Shimla and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0035
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts23 May 2014Allowed
New Prem Bus Service Vs Laxman Singh and Others
High Court Of Himachal Pradesh · (2015) ACJ 1810
Constitution of India, 1950 - Article 142Insurance Act, 1938 - Section 64-VBMotor Vehicles Act, 1988 - Section 147 147(5) 149 149(1) 173
High Courts22 May 2014
Swaran Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 336, 353, 376, 506
High Courts22 May 2014Disposed Off
Rajeev Kant and Others Vs Govind Singh Pathania
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0143
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts22 May 2014Disposed Off
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0142
Penal Code, 1860 (IPC) — Section 332, 353, 506