High Courts19 May 2014
Surinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 3665
Constitution of India, 1950 — Article 21 A, 21A, 226, 309, 32Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 63 of 81
High Courts17 May 2014Disposed Off
Mitter Dev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0131
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 26Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Protection of Children from Sexual Offences Act, 2012 — Section 11(i)
High Courts17 May 2014Disposed Off
Ajay Kumar @ Sonu Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 307, 325, 326, 34, 341
High Courts17 May 2014Disposed Off
Private Technical Institution''s Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0129
High Courts17 May 2014Dismissed
Bachiter Singh Vs State of Himachal Pradesh and Others Prakash Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0069
Constitution of India, 1950 — Article 309
High Courts17 May 2014
Shanti Swaroop Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 3330
Constitution of India, 1950 — Article 14, 16
High Courts17 May 2014Disposed Off
Dhani Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2(xvii), 2(xviii)
High Courts16 May 2014Dismissed
The Superintending Engineer and Others Vs Tilak Raj
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0133
High Courts16 May 2014Allowed
Smt. Asha Devi and Others Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2015) 3 ACC 176 : (2015) ACJ 883
Motor Vehicles Act, 1988 — Section 141, 142, 143, 144, 145Penal Code, 1860 (IPC) — Section 304A
High Courts16 May 2014Disposed Off
Sh. Raj Mal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0044
High Courts16 May 2014Allowed
Smt. Asha and Others Vs Sh. Moti Ram and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0042
Constitution of India, 1950 — Article 41Motor Vehicles Act, 1988 — Section 149, 149(2), 158, 165, 166
High Courts16 May 2014Dismissed
State of Himachal Pradesh Vs Sushil Kumar
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(1), 42(2)
High Courts16 May 2014Allowed
Pappu Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts15 May 2014Dismissed
State of Himachal Pradesh Vs Vinder Singh alias Sundru
High Court Of Himachal Pradesh · (2014) CriLJ 4992
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 May 2014Disposed Off
Ratu Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0041
Penal Code, 1860 (IPC) — Section 120, 420, 467, 468, 471
High Courts15 May 2014Dismissed
State of Himachal Pradesh Vs Sanjeev Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 304, 306, 34, 498-A
High Courts14 May 2014Allowed
Jaswant Singh and Others Vs Sant Nirankari Mandal
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0126
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Land Reforms Act, 1972 — Section 3(1), 3(16)Punjab Land Revenue Act, 1967 — Section 44
High Courts14 May 2014Dismissed
Umesh Kumar Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) LabIC 3648
Constitution of India, 1950 — Article 14, 16, 226, 227, 323-A
High Courts14 May 2014Disposed Off
Ved Parkash Vs Kaushal Dutt and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0073
High Courts14 May 2014Dismissed
Lakhbir Kaur and Others Vs Smt. Surinder Kaur
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0068
Evidence Act, 1872 — Section 65