High Courts02 Jun 2014Disposed Off
Gian Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) CriLJ 3665 : (2015) 2 Crimes 266 : (2014) 4 RCR(Criminal) 854
Criminal Procedure Code, 1973 (CrPC) — Section 30
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 58 of 81
High Courts02 Jun 2014Disposed Off
Himachal Pradesh State Electricity Board Vs Mohit Chaudhary
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0008
Electricity Act, 2003 — Section 42, 42(5), 42(6), 57
High Courts02 Jun 2014Dismissed
Superintending Engineer Vs Shankuntla Devi
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0005
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts02 Jun 2014Allowed
Jagpal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(c), 29
High Courts31 May 2014
Bishan Dass Vs Maina Devi and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0165
High Courts31 May 2014
Bhagat Ram and Others Vs Jeet Ram
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0164
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 May 2014
Shantanu Maharaj Khosla and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0163
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173(2), 228, 320Penal Code, 1860 (IPC) — Section 120B, 120-B, 405, 406, 415
High Courts31 May 2014
Mast Ram and Others Vs Shankar Dass and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0155
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Evidence Act, 1872 — Section 114, 114(g)
High Courts31 May 2014
Rudra Dutt Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0154
Punjab Village Common Lands (Regulation) Act, 1961 — Section 4, 4(3)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 9
High Courts31 May 2014Dismissed
Priyanka Gautam and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) LabIC 3374
Constitution of India, 1950 — Article 162, 226, 309
High Courts31 May 2014Dismissed
Om Prakash Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0082
High Courts31 May 2014Allowed
Union of India and Others Vs Sh. Parmanand and Another
High Court Of Himachal Pradesh · (2014) LabIC 3060
High Courts30 May 2014
Anil Mohil Vs Vivek Thakur and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0160
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)(d)Contract Act, 1872 — Section 62
High Courts30 May 2014
Jumla Jamindaran, Village Telangi, Numbering 76 and Others Vs Jumla Jamindaran Village Pangi Numbering 214 and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 15, 16, 42, 43
High Courts30 May 2014
Bharti Infratel Limited Vs Raghbir Singh and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0152
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 9
High Courts30 May 2014Dismissed
Shri Teja Singh Vs Shri Daulat Ram and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0145
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114(g)Registration Act, 1908 — Section 60, 62
High Courts30 May 2014Allowed
Atma Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 55
High Courts30 May 2014
Sarwan Singh Vs Bimla Sharma and Others United India Insurance Company Ltd. Vs Rajesh Kumar and Others
High Court Of Himachal Pradesh · (2015) 4 ACC 770 : (2015) ACJ 2382
Motor Vehicles Act, 1988 — Section 10, 112, 133, 134, 146Penal Code, 1860 (IPC) — Section 279, 304-A, 337, 338
High Courts30 May 2014Disposed Off
Jaswinder Kaur and Another Vs Soma Chauhan and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0091
High Courts30 May 2014Dismissed
Smt. Pann Dei @ Paan Devi Vs Smt. Paan Devi and Others
High Court Of Himachal Pradesh · (2015) ACJ 2429