High Courts03 Jun 2014Disposed Off
State of Himachal Pradesh Vs Dhanwanti
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0001
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 57 of 81
High Courts02 Jun 2014
General Manager Northern Railway Vs Julfi Ram and Others
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0168
Limitation Act, 1963 — Section 5
High Courts02 Jun 2014Allowed
State of Himachal Pradesh Vs Ramesh Chand
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0158
Industrial Disputes Act, 1947 — Section 2(00), 2(oo), 25(F), 25F, 25NPenal Code, 1860 (IPC) — Section 120(B), 201, 392, 420, 467
High Courts02 Jun 2014Disposed Off
Shyam Lal Vs Rajender Pal Dhawan
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 531
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 5(2)
High Courts02 Jun 2014Dismissed
Madhava Hytech Engineers Pvt. Ltd. Vs N.K. Bahri
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1006
Arbitration and Conciliation Act, 1996 — Section 12, 13, 13(2), 34, 9
High Courts02 Jun 2014Dismissed
State of Himachal Pradesh Vs Kanwar Singh Rawat and Others
High Court Of Himachal Pradesh · (2014) 2 ShimLC 985
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 73Forest Act, 1927 — Section 41, 41, 42, 42
High Courts02 Jun 2014Disposed Off
Himachal Pradesh State Electricity Board Vs Rajan Dhawan
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0137
Electricity Act, 2003 — Section 42, 42(5), 42(6), 57
High Courts02 Jun 2014Dismissed
Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0136
High Courts02 Jun 2014Allowed
Sudesh Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 120-B, 149, 24, 302
High Courts02 Jun 2014Allowed
Chandra Bhan Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0085
Penal Code, 1860 (IPC) — Section 498A
High Courts02 Jun 2014Dismissed
Chhavi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0030
High Courts02 Jun 2014Dismissed
Lekh Ram Vs Mast Ram
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0029
Motor Vehicles Act, 1988 — Section 10, 14, 166, 18, 2
High Courts02 Jun 2014Dismissed
Ghullo Devi Vs Prithi Raj
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0023
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts02 Jun 2014Disposed Off
Kamla Devi Vs Sunita Devi
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0022
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 4
High Courts02 Jun 2014Disposed Off
Bhupinder Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0021
High Courts02 Jun 2014Dismissed
State of Himachal Pradesh Vs Khel Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0020
Industrial Disputes Act, 1947 — Section 25G, 25H
High Courts02 Jun 2014Dismissed
Vinay Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0019
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 33
High Courts02 Jun 2014Dismissed
Rama Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0018
High Courts02 Jun 2014Allowed
Gita Ram Vs H.P. Labour Court-cum-Industrial Tribunal
High Court Of Himachal Pradesh · (2014) 142 FLR 985 : (2014) 3 LLJ 626 : (2014) LLR 990
Industrial Disputes Act, 1947 — Section 25-F, 25-FFF
High Courts02 Jun 2014Dismissed
Kishani Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0016