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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 55 of 81

High Courts06 Jun 2014Dismissed

Jyoti Swarup Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 105, 3, 4, 84Penal Code, 1860 (IPC) — Section 302, 307, 325, 335, 452
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High Courts05 Jun 2014Dismissed

Rajnish Awasthi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 2 ShimLC 1060

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374Evidence Act, 1872 — Section 118, 157, 6, 8Penal Code, 1860 (IPC) — Section 307, 323, 342, 376
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High Courts05 Jun 2014Allowed

S.K. Arora Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0068

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 420
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High Courts05 Jun 2014Dismissed

State of H.P. Vs Mahender Singh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts05 Jun 2014Disposed Off

Baldev Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 2 ShimLC 1054

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304I, 323, 34
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High Courts04 Jun 2014Dismissed

Nar Bahadur Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
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High Courts04 Jun 2014Disposed Off

Neeraj Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0133

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts04 Jun 2014Dismissed

Jan Mohammad Vs Mohammad Deen

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0086

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 100Evidence Act, 1872 — Section 114, 114(g)Transfer of Property Act, 1882 — Section 53A
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