High Courts19 Jun 2014Allowed
Kashmir Chand Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2014) LabIC 3783 : (2014) 3 LLJ 463 : (2014) 2 ShimLC 1072
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 53 of 81
High Courts18 Jun 2014Disposed Off
Vishwakarma Projects (India) Pvt. Ltd. Vs Ambuja Cements Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0128
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts18 Jun 2014Dismissed
Desh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0083
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 324, 498
High Courts18 Jun 2014Allowed
Layak Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 977
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Jun 2014Disposed Off
Keshav Ram Vs Mahindra and Mahindra Finance Service Ltd.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1081
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2014Disposed Off
Yash Pal Vs Ram Bhagat
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1083
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2014Dismissed
Fozal Power Pvt. Ltd. Vs Kamal Rishi Contractor Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0004
Arbitration and Conciliation Act, 1996 — Section 45, 49, 50Civil Procedure Code, 1908 (CPC) — Section 104, 104(1), 104(2)Constitution of India, 1950 — Article 225
High Courts17 Jun 2014Disposed Off
Baldev Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1084
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 149, 34, 354, 376, 377
High Courts17 Jun 2014Dismissed
The State of H.P. Vs Roshan Lal
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0130
High Courts17 Jun 2014Disposed Off
Manju Mamik Vs Harjeet Kaur
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1008
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151, 152
High Courts17 Jun 2014Allowed
Sainik Schools Society Vs R.C. Sharma
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0097
Constitution of India, 1950 — Article 14, 16
High Courts17 Jun 2014Disposed Off
Jai Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0096
High Courts17 Jun 2014Disposed Off
Dharminder Kumar Vs Ajay Sharma
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0084
Protection of Women From Domestic Violence Act, 2005 — Section 12, 27
High Courts17 Jun 2014Disposed Off
Vinod Kumar Vs Sohan Lal
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0081
Limitation Act, 1963 — Section 5
High Courts17 Jun 2014Dismissed
The State of H.P. Vs Budhi Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0060
High Courts17 Jun 2014Dismissed
The State of H.P. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0027
High Courts16 Jun 2014Allowed
Tilak Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 957
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 376(2), 376(2)(g), 442
High Courts16 Jun 2014
H.P. State Pollution Control Board Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2014) 2 ShimLC 966
Income Tax Act, 1961 — Section 11, 11(2), 142(1), 260-A
High Courts16 Jun 2014
Indra Devi Vs Rajiv Kumar Rajiv Kumar Vs Indra Devi
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0115
High Courts16 Jun 2014Allowed
Pankaj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 65, 65B, 65-B (1), 65-B(2), 65B(2)(c)Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 34, 392