High Courts23 Jun 2014Dismissed
Suman Mahajan Vs State of H.P
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0148
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 52 of 81
High Courts23 Jun 2014Dismissed
Union of India Vs Kewal Krishan Indoria
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0057
High Courts23 Jun 2014Disposed Off
Villayati Ram Mittal (P) Limited Vs Union of India
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0036
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts23 Jun 2014Allowed
State of H.P. Vs Kamlesh Kumari
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0032
High Courts21 Jun 2014Dismissed
Chain Lal Vs State of Himachal Pradesh Nanak Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 55
High Courts21 Jun 2014Dismissed
Bhalku Ram Vs Mathra Dass
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0116
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3), 151
High Courts21 Jun 2014Dismissed
State of Himachal Pradesh Vs Dole Ram
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Jun 2014Dismissed
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 Jun 2014Dismissed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 973
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 324
High Courts20 Jun 2014Dismissed
Amrinder Singh Gorwara Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0080
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts20 Jun 2014
Bajaj Allianz Genera Insurance Co. Ltd. Vs Kulbir Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0079
Evidence Act, 1872 — Section 4
High Courts20 Jun 2014
Rakesh Kumar Vs United Insurance Company Ravinder Kumar Sharma Vs Rakesh Kumar United India Insurance Company Limited Vs Ravinder Kumar Sharma
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0078
Motor Vehicles Act, 1988 — Section 2(21)
High Courts20 Jun 2014Disposed Off
Suresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1093
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401Penal Code, 1860 (IPC) — Section 279Probation of Offenders Act, 1958 — Section 4
High Courts19 Jun 2014
Saurav Palta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1078
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 34, 498-A, 506
High Courts19 Jun 2014Allowed
Govind Sagar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) — Section 149, 304-B, 34, 498-A
High Courts19 Jun 2014Disposed Off
Mustkim Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0102
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts19 Jun 2014Disposed Off
Gaurav Palta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 34, 498A, 506
High Courts19 Jun 2014Allowed
Satish Kumar Vs Promila Kumar
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0095
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 147, 149
High Courts19 Jun 2014Dismissed
State of Himachal Pradesh Vs Sanju Kumar
High Court Of Himachal Pradesh · (2014) 2 ShimLC 997
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 304A, 308, 324, 337
High Courts19 Jun 2014Allowed
Neetu Vs The State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0045
Constitution of India, 1950 — Article 14, 15, 15(1), 15(2), 15(3)Criminal Procedure Code, 1973 (CrPC) — Section 125