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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 51 of 81

High Courts26 Jun 2014Dismissed

Hari Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b) (iii)(c), 20(b)(ii)(c)
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High Courts25 Jun 2014

Sushil Kumar and Others Vs Tara Devi

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0166

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 19, 19(2), 21Hindu Marriage Act, 1955 — Section 13(b), 25, 26Transfer of Property Act, 1882 — Section 39
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High Courts25 Jun 2014Dismissed

Bhagat Ram Vs Usha Verma

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0126

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17
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High Courts25 Jun 2014Dismissed

Thakur Dass Vs Jagdish

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0121

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 100, 151
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High Courts24 Jun 2014Disposed Off

Rafik Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0059

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts24 Jun 2014Disposed Off

Pushap Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52(A), 52-A
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High Courts24 Jun 2014Dismissed

Narain Dass Vs Vidya Devi

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0033

Civil Procedure Code, 1908 (CPC) — Section 21, 96Evidence Act, 1872 — Section 101, 35
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High Courts23 Jun 2014Allowed

Ram Transport Finance Co. Ltd. Vs Thakur Dutt

High Court Of Himachal Pradesh · (2014) 06 SHI CK 0149

Arbitration Act, 1940 — Section 20, 34, 8Arbitration and Conciliation Act, 1996 — Section 16, 5, 8, 8(1), 8(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151, 39
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