High Courts03 Jul 2014Dismissed
Joginder Singh Vs Hazara Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0182
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 49 of 81
High Courts03 Jul 2014Disposed Off
I.C.I.C.I. Lombard General Insurance Company Ltd. Vs Inder Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0173
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2014
Radhey Shyam Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts03 Jul 2014
Himachal Country Resorts Ltd. Vs Ram Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0090
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 21, 22, 22(2)Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts03 Jul 2014Disposed Off
Bakshi Ram Vs Premi Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0087
High Courts02 Jul 2014Allowed
Budhi Parkash and Others Vs Dekhnu and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0229
Evidence Act, 1872 - Section 114(e) — Hindu Adoptions and Maintenance Act, 1956 - Section 11, 4, 5
High Courts02 Jul 2014Dismissed
Mehar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0222
Evidence Act, 1872 - Section 19, 20, 21, 73
High Courts02 Jul 2014Disposed Off
Gopal Singh Vs H.R.T.C.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0174
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2014Dismissed
Gurpreet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Jul 2014Disposed Off
Shyam Sunder Vs Anjna Sood
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 264
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts02 Jul 2014Disposed Off
Madan Lal Vs Anjna Sood
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 525
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts02 Jul 2014Dismissed
Balbir Gautam Vs Oriental Insurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0146
High Courts02 Jul 2014Dismissed
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0145
Constitution of India, 1950 — Article 14
High Courts02 Jul 2014Dismissed
Haria alias Hari Chand Vs Radhasoami Satsang Beas
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0117
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts02 Jul 2014
Jerath Electronics and Allied Industrial Pvt. Ltd. Vs Himachal Pradesh Mahila Vikas Nigam
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0099
Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 31(7)(b)
High Courts01 Jul 2014Disposed Off
Ghan Shyam Sharma Vs Himuda
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0175
High Courts01 Jul 2014Dismissed
Geeta Ram Vs Raj Sharma National Insurance Company Vs Geeta Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0139
Motor Vehicles Act, 1988 — Section 163A, 163-A, 168
High Courts30 Jun 2014
Naminder Singh Vs Atma Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jun 2014Dismissed
Sher Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0124
High Courts30 Jun 2014Dismissed
Anita Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0123