High Courts07 Jul 2014

Ajay Dabra Vs Ominder Singh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0121

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 1, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2)Contract Act, 1872 — Section 134, 139, 2(g)
High Courts07 Jul 2014Disposed Off

Kunj Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0119

Criminal Procedure Code, 1973 (CrPC) — Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29