High Courts10 Jul 2014Disposed Off
Mehar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0081
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 46 of 81
High Courts10 Jul 2014Disposed Off
Kurban Ali Vs Talbir Hussain
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts10 Jul 2014Allowed
Pratap Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 368, 376(2)(g), 506
High Courts10 Jul 2014Disposed Off
Bimla Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0017
Guardians and Wards Act, 1890 — Section 17(3)
High Courts09 Jul 2014Allowed
Lokinder Raitka Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014Allowed
Vijay Singh Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 311-A, 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014Allowed
Jai Chauhan Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014Allowed
Sanjay Singh Vs CBI
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0227
Criminal Procedure Code, 1973 (CrPC) - Section 311-A, 313 — Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 420, 468
High Courts09 Jul 2014
Ram Pal Vs Subhadra Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0195
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts09 Jul 2014Disposed Off
Partap Chand Vs Nasibo Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0191
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts09 Jul 2014Dismissed
Harvel Agua India Private Limited Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0190
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47, 113, 114Constitution of India, 1950 — Article 226Himachal Pradesh Value Added Tax Act, 2005 — Section 9
High Courts09 Jul 2014
Panna Lal Vs State of H.P. State of H.P. Vs Panna Lal
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50
High Courts09 Jul 2014Dismissed
State of H.P. Vs Vikas Chauhan
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts09 Jul 2014Disposed Off
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0185
High Courts09 Jul 2014Disposed Off
Rakesh Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0184
High Courts09 Jul 2014Allowed
Rattani Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0169
Constitution of India, 1950 — Article 21, 226
High Courts09 Jul 2014Dismissed
Ekansh Kapil Vs H.P. Public Service Commission
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0137
High Courts09 Jul 2014Dismissed
Swaran Singh Vs Arjun Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0123
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 39Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 30, 4, 6, 6(3), 8
High Courts09 Jul 2014Dismissed
Deepak Arora Vs Vijay Khanna
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0069
Arbitration and Conciliation Act, 1996 — Section 31, 34Civil Procedure Code, 1908 (CPC) — Section 151, 21
High Courts08 Jul 2014
Man Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1774
Criminal Procedure Code, 1973 (CrPC) — Section 29, 30