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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 44 of 81

High Courts15 Jul 2014Dismissed

Krishan Gopal Vs Mehar Singh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0021

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 11, 2Constitution of India, 1950 — Article 226, 32Evidence Act, 1872 — Section 90
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High Courts14 Jul 2014Partly Allowed

Shamsher Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) CriLJ 1203

Arms Act, 1959 — Section 27, 5, 7Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 149, 300, 307, 324, 326
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High Courts14 Jul 2014Disposed Off

Ram Kumar Vs Kach Kumar

High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 266

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(1)(3)
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High Courts14 Jul 2014Dismissed

Gulshan Kumar Rana Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 376Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 3
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High Courts14 Jul 2014Allowed

State of H.P. Vs Shiv Chand

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 173, 299Immoral Traffic (Prevention) Act, 1956 — Section 5, 6Penal Code, 1860 (IPC) — Section 109, 120-B, 34, 363, 365
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High Courts14 Jul 2014Dismissed

Raju Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302
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High Courts14 Jul 2014

State* Vs Giana

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 365Penal Code, 1860 (IPC) — Section 34, 341, 376, 506, 511
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