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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 43 of 81

High Courts18 Jul 2014Dismissed

Parbati Koldam Transmission Co. Ltd. Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 143 FLR 765 : (2014) 3 LLN 708 : (2014) LLR 1205

Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(a), 2(a)(i), 2(a)(ii), 28(3), 7Electricity Act, 2003 — Section 38Industrial Disputes Act, 1947 — Section 2(a)
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High Courts18 Jul 2014Dismissed

Khub Ram Vs Bhim Dassi

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0035

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Evidence Act, 1872 — Section 50, 57, 57(1)
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High Courts18 Jul 2014Disposed Off

Dharam Singh Pathania Vs Oriental Insurance Co. Ltd.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0012

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 8, Order 8 Rule 4Motor Vehicles Act, 1988 — Section 146, 147, 149, 169Penal Code, 1860 (IPC) — Section 279, 304-A, 337
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High Courts17 Jul 2014Dismissed

Tilak Raj Vs Sarla Devi

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0094

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
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High Courts17 Jul 2014Allowed

Sant Ram Vs Ghoga

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0044

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 41 Rule 31Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 59, 63
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High Courts16 Jul 2014Disposed Off

Jay Pee Himachal Cement Project Vs Babu Ram

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1214

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 104, 96(3)Contract Act, 1872 — Section 28Land Acquisition Act, 1894 — Section 11, 18, 4
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High Courts16 Jul 2014Dismissed

Bhuri Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 302
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