High Courts21 Jul 2014Dismissed
Barfu Vs Dalip Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0151
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 42 of 81
High Courts21 Jul 2014Dismissed
Prem Lal Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0132
High Courts21 Jul 2014Dismissed
State of H.P. Vs Kehar Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Jul 2014Allowed
Krishna Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 128
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts21 Jul 2014
Balak Ram Vs Soma Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0036
Evidence Act, 1872 — Section 112, 35Hindu Marriage Act, 1955 — Section 16, 16(1)
High Courts21 Jul 2014Dismissed
Ram Lal Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0027
High Courts18 Jul 2014
Bimla Devi and Others Vs Oriental Insurance Company Limited and Others
High Court Of Himachal Pradesh · (2015) 1 ACC 373
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts18 Jul 2014
Bed Ram Vs Manmohan Malhotra
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0194
High Courts18 Jul 2014Disposed Off
Vijay Kaushal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0193
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Jul 2014Dismissed
Oriental Insurance Co. Ltd. Vs Puni Ram
High Court Of Himachal Pradesh · (2015) 1 ACC 416 : (2015) ACJ 1517 : (2015) 2 AnWR 209
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 147(1) (a), 147(1)(b)
High Courts18 Jul 2014Dismissed
National Insurance Company Limited Vs Prabhat Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0154
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts18 Jul 2014Allowed
Rajinder Kumar Kashyap Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0150
High Courts18 Jul 2014Disposed Off
Vigyan Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1193
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304, 304-A, 337, 338
High Courts18 Jul 2014Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Ganga Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0107
Motor Vehicles Act, 1988 — Section 149(2), 158, 163-A, 166
High Courts18 Jul 2014Dismissed
Dhani Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0092
Industrial Disputes Act, 1947 — Section 25F
High Courts18 Jul 2014Disposed Off
Bimla Devi Vs The Oriental Insurance Company Limited Chaman Lal Vs Bimla Devi Oriental Insurance Company Limited Vs Moru Devi
High Court Of Himachal Pradesh · (2015) ACJ 2178 : (2016) 1 AnWR 55 : (2014) 3 ShimLC 1199
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts18 Jul 2014Allowed
Chaudhary Sarwan Kumar Krishi Vishva Vidyalaya Vs K.C. Rana
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0060
High Courts18 Jul 2014Disposed Off
Prem Singh Vs Dev Raj
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0057
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts18 Jul 2014Dismissed
National Insurance Co. Ltd. Vs Rajinder Kumar Arora
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0051
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii)
High Courts18 Jul 2014Disposed Off
Mehar Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0050
Forest Act, 1927 — Section 32, 33Penal Code, 1860 (IPC) — Section 379