High Courts28 Jul 2014Allowed
Murtoo Devi Vs Financial Commissioner (Appeals)
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0013
Limitation Act, 1963 — Section 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 40 of 81
High Courts25 Jul 2014Disposed Off
Mahesh Kumar Vs Piaro Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0202
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts25 Jul 2014Dismissed
Vijay Traders Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0043
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 2(a), 3, 5, 6, 6A
High Courts25 Jul 2014Dismissed
ICICI Lombard General Insurance Company Vs Sumitra Devi
High Court Of Himachal Pradesh · (2015) ACJ 2094
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Jul 2014Disposed Off
National Insurance Company Vs Fishi Devi Rupi Devi Vs Shanti Devi Shanti Devi Vs National Insurance Company
High Court Of Himachal Pradesh · (2015) 4 ACC 435 : (2015) ACJ 2102 : (2014) 3 ShimLC 1169
Motor Vehicles Act, 1988 — Section 158(6), 166(4)
High Courts25 Jul 2014Dismissed
Kaushalaya Bhardwaj Vs Sumit Shandil United India Insurance Company Ltd. Vs Kanta Shandil
High Court Of Himachal Pradesh · (2015) 1 ACC 74
High Courts25 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Kamlo
High Court Of Himachal Pradesh · (2015) 3 ACC 401
Motor Vehicles Act, 1988 — Section 147, 148, 149, 149, 167
High Courts25 Jul 2014
Ramesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Jul 2014Dismissed
Himachal Road Transport Corporation Vs Yusaf Raja
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0029
High Courts24 Jul 2014Dismissed
State of Himachal Pradesh Vs Sher Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306, 34, 498, 498A, 498-A
High Courts24 Jul 2014Allowed
State of Himachal Pradesh Vs Khub Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 42, 42(1), 42(1)
High Courts24 Jul 2014Dismissed
National Insurance Company Ltd. Vs Inder Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0199
Motor Vehicles Act, 1988 — Section 146, 147, 149, 173
High Courts24 Jul 2014Allowed
Rajinder Singh Vs Sadhu Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 — Article 227
High Courts24 Jul 2014
Anil Garg Vs Dev Dutt
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0133
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts24 Jul 2014Disposed Off
Jasbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 173, 320, 482Hindu Marriage Act, 1955 — Section 13, 13(B), 13-BPenal Code, 1860 (IPC) — Section 323, 34, 406, 498-A, 506
High Courts24 Jul 2014Dismissed
Karam Singh Vs Bansi Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(b), 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 434, 447, 451
High Courts24 Jul 2014Disposed Off
Industrial Area Development Agency Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0037
High Courts23 Jul 2014Disposed Off
Satinder Goel Vs Shashi Diwan
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0198
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439, 446, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jul 2014Disposed Off
Satinder Goel Vs Kuldeep Jistu
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0197
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439, 446, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jul 2014
Bimla Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1197
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29