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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 38 of 81

High Courts01 Aug 2014Disposed Off

Sheela Devi Vs HRTC

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0110

Constitution of India, 1950 — Article 226
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High Courts01 Aug 2014Dismissed

State of Himachal Pradesh Vs Shyam Lal

High Court Of Himachal Pradesh · (2014) 08 SHI CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 306, 34, 498(A), 498A, 498-A
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High Courts31 Jul 2014Dismissed

Steel Strips Limited Vs H.P.S.E.B. and Others

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0225

Constitution of India, 1950 - Article 226, 227 — Electricity (Supply) Act, 1948 - Section 79 — Electricity Act, 2003 - Section 13(2), 13(4), 14, 17, 17(1) — Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 17
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High Courts31 Jul 2014Allowed

Satish Kumar Vs Onkar Singh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0219

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 320, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
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High Courts31 Jul 2014Disposed Off

Arjun Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0210

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts31 Jul 2014Dismissed

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 382Evidence Act, 1872 — Section 118, 157, 8Penal Code, 1860 (IPC) — Section 376, 506
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High Courts31 Jul 2014Disposed Off

Uttam Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 324
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High Courts31 Jul 2014Dismissed

Radhu Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 07 SHI CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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