High Courts11 Aug 2014Dismissed
Vidya Devi Vs Ram Lal
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 109, 151, 96Constitution of India, 1950 — Article 133(1) (a)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 36 of 81
High Courts11 Aug 2014Allowed
Lal Kishore Vs State of H.P.
High Court Of Himachal Pradesh · (2014) CriLJ 4590 : (2015) 3 RCR(Criminal) 773
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts11 Aug 2014Allowed
Chirag Grover Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 310
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts11 Aug 2014Allowed
Keshav Ram Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0078
High Courts08 Aug 2014Dismissed
State of Himachal Pradesh Vs Bholu alias Vijay Kumar
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 341, 376, 506
High Courts08 Aug 2014Allowed
Pushpa Devi Vs Kesri Ram
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 14, Order 41 Rule 25, Order 8 Rule 3, Order 8 Rule 4Evidence Act, 1872 — Section 58
High Courts08 Aug 2014Disposed Off
Shriram General Insurance Company Limited Vs Asha Devi Varinder Vs Darshna Devi
High Court Of Himachal Pradesh · (2014) 4 ACC 385 : (2015) ACJ 2203 : (2016) 1 AnWR 39 : (2014) 3 ShimLC 1593
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Motor Vehicles Act, 1988 — Section 166, 2(21), 2(23), 2(47)
High Courts08 Aug 2014Dismissed
Ranjeet Khanna Vs Chiragu Deen
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0017
Administrative Tribunals Act, 1985 — Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47Constitution of India, 1950 — Article 137, 145, 226
High Courts08 Aug 2014Dismissed
LAC Vs Mohan Lal
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0004
Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts07 Aug 2014Dismissed
Sunil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 930
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 22(c)
High Courts07 Aug 2014Dismissed
Gautam Lal Vs Asal Mani
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0064
High Courts07 Aug 2014Allowed
Ravish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313Evidence Act, 1872 — Section 54, 8Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Aug 2014Dismissed
Ajay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0050
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts07 Aug 2014Dismissed
Manju Thakur Vs Raj Kumar
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0029
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 12, 12(1)(a), 13, 13(1)(ia), 13(1)(i-a)
High Courts07 Aug 2014Dismissed
Surjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 498-A
High Courts07 Aug 2014Dismissed
Vijay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 27, 376
High Courts07 Aug 2014Allowed
Krishna Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts06 Aug 2014Dismissed
Sunil Fakay Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0120
Constitution of India, 1950 — Article 21Himachal Pradesh Medical Council Act, 2003 — Section 15(7)Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 18(1), 19(3), 20
High Courts06 Aug 2014Partly Allowed
Y.S. Parmar University of Horticulture and Forestry Vs Welfare Society of Retired Teachers/Scientists of Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2015) 2 ShimLC 924
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Aug 2014Disposed Off
Rashpal Singh Vs Sher Singh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9