High Courts21 Aug 2014Dismissed
State of Himachal Pradesh Vs Param Dev
High Court Of Himachal Pradesh · (2015) 2 Crimes 330
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 34 of 81
High Courts21 Aug 2014Dismissed
State of H.P. Vs Anoop Singh
High Court Of Himachal Pradesh · (2015) 2 Crimes 20
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 15, 35
High Courts21 Aug 2014Allowed
Naresh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 34, 392
High Courts21 Aug 2014Dismissed
Teja Ram Vs Kamli Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 109, 35-AConstitution of India, 1950 — Article 133(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Aug 2014Dismissed
Dandu Ram Vs The Divisional Commissioner
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0058
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts21 Aug 2014Allowed
Yash Pal Vs Baldev Raj
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0038
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 147, 149
High Courts21 Aug 2014Dismissed
State of Himachal Pradesh Vs Hari Ram
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Evidence Act, 1872 — Section 24, 25, 26, 3, 30Penal Code, 1860 (IPC) — Section 201, 302, 34, 452
High Courts21 Aug 2014
Ajmer Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0009
Constitution of India, 1950 — Article 226, 227, 38, 39(a), 43Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts21 Aug 2014Dismissed
State of Himachal Pradesh Vs Kuldeep Kumar
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts21 Aug 2014Dismissed
State of Himachal Pradesh Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 34, 498(A), 498A
High Courts20 Aug 2014Dismissed
MBP Pharmaceuticals Private Limited Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0108
Arms Act, 1959 — Section 21, 22Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 101, 102, 102, 102(1)
High Courts20 Aug 2014Partly Allowed
Jitender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts20 Aug 2014Disposed Off
Atti Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0104
High Courts20 Aug 2014Dismissed
Sat Pal Vs Ram Prakash
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0095
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 9 Rule 9, 12
High Courts20 Aug 2014Allowed
Om Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 ShimLC 290
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 380, 454
High Courts20 Aug 2014Dismissed
State of H.P. Vs Harnam Singh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Aug 2014
Arun Chauhan Vs Geeta Thakur
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0026
High Courts20 Aug 2014Dismissed
Pyramid Electronics Vs Research Designs and Standards Organization
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0010
Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 226, 32Himachal Pradesh Value Added Tax Act, 2005 — Section 48
High Courts19 Aug 2014Allowed
Moti Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Aug 2014
Meena Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0103
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 498-A, 506