High Courts27 Aug 2014
Mahender Pal Azad Vs State of H.P. State of H.P. Vs Satya Pal Sood
High Court Of Himachal Pradesh · (2015) LabIC 431
Constitution of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 33 of 81
High Courts27 Aug 2014Dismissed
State of Himachal Pradesh Vs Phulan Kumari
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 7
High Courts26 Aug 2014
Manju Singh and Others Vs Champa Mahajan
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0128
Civil Procedure Code, 1908 (CPC) - Section 151 — Constitution of India, 1950 - Article 227 — Limitation Act, 1963 - Section 5
High Courts26 Aug 2014Dismissed
Amar Singh Vs Mohan Lal
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0099
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts26 Aug 2014
Kirti Devi Vs Satija Rajesh N Satija Rajesh N Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0091
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 19Constitution of India, 1950 — Article 226
High Courts26 Aug 2014Dismissed
Ranbir Kochhar Vs Mani Ram
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0087
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 53A
High Courts26 Aug 2014Allowed
Bhupinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 323, 376, 376(1), 452
High Courts26 Aug 2014Allowed
Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 87 ALLCC 386
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts26 Aug 2014Allowed
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Aug 2014Allowed
Deep Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 506
High Courts26 Aug 2014Allowed
Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 506
High Courts26 Aug 2014Dismissed
State of H.P. Vs Amar Nath
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313
High Courts26 Aug 2014Allowed
Mehar Chand Vs Taro Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0061
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)(c)
High Courts23 Aug 2014Partly Allowed
Hem Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0093
High Courts23 Aug 2014Dismissed
Sidheswar Enterprises Vs Deekay Motors
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311A, 91Evidence Act, 1872 — Section 165, 45, 60, 64, 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Aug 2014Disposed Off
Deepak Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0057
Constitution of India, 1950 — Article 12, 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 165
High Courts22 Aug 2014Dismissed
National Insurance Company Limited Vs Kanta
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0094
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 147(5), 149, 149(1), 170
High Courts22 Aug 2014Dismissed
National Insurance Company Limited Vs Teji Devi Teji Devi Vs Rakesh Mohan
High Court Of Himachal Pradesh · (2015) 3 ACC 392 : (2015) 4 ALLMR 59 : (2014) 3 ShimLC 1571
Motor Vehicles Act, 1988 — Section 147, 163A, 170
High Courts22 Aug 2014Disposed Off
Nand Lal Vs Meena Devi
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0060
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts22 Aug 2014Dismissed
Oriental Insurance Company Ltd. Vs Bantu
High Court Of Himachal Pradesh · (2015) 1 ACC 744 : (2015) 2 AnWR 895 : (2014) 3 ShimLC 1561