High Courts04 Sept 2014Disposed Off

Anil Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1229

Arms Act, 1959 — Section 25, 25, 26, 27, 28Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 313
High Courts03 Sept 2014Dismissed

Budh Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b) (ii)(c), 20(b)(iii)(c)
High Courts03 Sept 2014Dismissed

Shiv Dev Singh Vs Ashok Kumar

High Court Of Himachal Pradesh · AIR 2015 HP 12 : (2014) 3 ShimLC 1218

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 67, 68
High Courts03 Sept 2014Allowed

Hari Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 Sept 2014Allowed

Anita Beri Vs Rakesh Mohindra

High Court Of Himachal Pradesh · AIR 2014 HP 63

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 63, 64, 65, 66Specific Relief Act, 1963 — Section 34, 38
High Courts02 Sept 2014Partly Allowed

Vikramjeet Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302, 304(I)
High Courts01 Sept 2014

Bhim Bahadur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) CriLJ 4926 : (2015) 3 Crimes 157

Criminal Procedure Code, 1973 (CrPC) — Section 29, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 498A
High Courts01 Sept 2014

X Vs Y

High Court Of Himachal Pradesh · (2014) 4 RCR(Civil) 265 : (2014) 4 RCR(Criminal) 137