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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 30 of 81

High Courts06 Sept 2014Dismissed

State of H.P. Vs Sunil Kumar

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0150

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113-APenal Code, 1860 (IPC) — Section 107, 306, 498-A
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High Courts06 Sept 2014Allowed

Major Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0138

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 65, 65-A, 65B, 65-B, 65-B(1)
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High Courts06 Sept 2014Dismissed

Rajeev Gupta Vs Nandni Gupta

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0081

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 13Penal Code, 1860 (IPC) — Section 498(A)
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High Courts06 Sept 2014Allowed

Naresh Kumar Vs Narcotics Control Bureau

High Court Of Himachal Pradesh · (2014) 4 Crimes 55

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 67
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High Courts05 Sept 2014Dismissed

Giano Devi Vs Bihari Lal

High Court Of Himachal Pradesh · (2015) 1 ShimLC 1

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 90Specific Relief Act, 1963 — Section 34
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High Courts05 Sept 2014Disposed Off

Hem Singh Vs Shakuntla Devi

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0139

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35Registration Act, 1908 — Section 23
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High Courts05 Sept 2014Dismissed

Lachho Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts05 Sept 2014Dismissed

LAC Vs Sundroo

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0113

Land Acquisition Act, 1894 — Section 18, 4
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High Courts05 Sept 2014Dismissed

Uttam Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 1 ShimLC 297

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C)
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High Courts05 Sept 2014

Sanjay Kumar Vs Piar Chand

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1292

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337
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