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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 29 of 81

High Courts10 Sept 2014

State of Himachal Pradesh Vs Ramu

High Court Of Himachal Pradesh · (2014) 3 ShimLC 1222

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 376, 506
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High Courts10 Sept 2014Partly Allowed

State of H.P. Vs Rakesh Kumar

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0114

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113B, 134Penal Code, 1860 (IPC) — Section 306, 498-A
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High Courts10 Sept 2014Dismissed

State of H.P. Vs Sukhvinder Singh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0109

Arms Act, 1959 — Section 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 120-B, 302, 392
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High Courts10 Sept 2014Allowed

Labh Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 4 Crimes 61

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 302
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High Courts10 Sept 2014Dismissed

Milkhi Ram Vs Dinesh Kumar

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0043

Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 34, 38, 39
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High Courts09 Sept 2014Dismissed

Hitesh Tandon Vs Manmohini

High Court Of Himachal Pradesh · (2015) 1 Crimes 184 : (2014) 4 Crimes 123

Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
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High Courts09 Sept 2014Dismissed

Bala Devi Vs Virender Singh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0006

Hindu Marriage Act, 1955 — Section 13(1)(ia)Limitation Act, 1963 — Section 5
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High Courts08 Sept 2014Dismissed

Paras Ram Vs Ramesh Chand

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0155

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts08 Sept 2014Dismissed

State of Himachal Pradesh Vs Roop Lal

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0149

Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52-A
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High Courts08 Sept 2014Disposed Off

Paras Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0142

Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 47
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High Courts08 Sept 2014Dismissed

Rajinder Singh Mehta Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0133

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 428Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 337, 338
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High Courts06 Sept 2014Dismissed

State of H.P. Vs Prem Singh and Others

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0182

Criminal Procedure Code, 1973 (CrPC) - Section 173, 173 (2), 313 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29
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