High Courts29 Aug 2014Allowed
Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 32 of 81
High Courts29 Aug 2014Dismissed
New India Assurance Company Vs Sonia Kumari
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts29 Aug 2014Dismissed
Sunder Singh Vs Tara Chand
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0056
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 Aug 2014Dismissed
Union of India Vs Sonam Chomo
High Court Of Himachal Pradesh · (2015) 2 ALLMR 94
Motor Vehicles Act, 1988 — Section 166, 96Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts29 Aug 2014
Jasbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 4 Crimes 120
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Evidence Act, 1872 — Section 114(A)Penal Code, 1860 (IPC) — Section 3(2)(v), 376, 417
High Courts29 Aug 2014Dismissed
IFFCO TOKIO Gen. Insurance Company Limited Vs Joginder Kaur
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1548
Motor Vehicles Act, 1988 — Section 10(3), 14, 149(2), 149(2)(a)(ii), 15
High Courts29 Aug 2014Dismissed
Union of India Vs Pune Ram
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0042
Land Acquisition Act, 1894 — Section 18, 4
High Courts29 Aug 2014Dismissed
Sita Ram Vs Jai Kishan
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 518
High Courts29 Aug 2014Allowed
Tilak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 376, 376(1)
High Courts29 Aug 2014
Gulshan Chand Vs Shanta Kumari Shanta Kumari Vs Maratu Devi
High Court Of Himachal Pradesh · (2015) 1 ACC 574 : (2016) ACJ 506 : (2014) 3 ShimLC 1553
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 41, 105Motor Vehicles Act, 1988 — Section 145, 146, 147, 149, 149(2)
High Courts28 Aug 2014Allowed
Kiran Bala Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0081
High Courts28 Aug 2014Dismissed
State of Himachal Pradesh Vs Surender Kumar Sharma
High Court Of Himachal Pradesh · (2015) 4 RCR(Criminal) 902 : (2014) 3 ShimLC 1780
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 376, 498-A, 506
High Courts28 Aug 2014
State of Himachal Pradesh Vs Jasvinder Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1622
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts28 Aug 2014Disposed Off
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0040
High Courts28 Aug 2014Dismissed
State of Himachal Pradesh Vs Sukhdev
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113A, 113-B
High Courts28 Aug 2014Dismissed
Pramod Kumar Vs Narcotics Central Bureau
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 37, 50, 60
High Courts27 Aug 2014Dismissed
Paramjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0100
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 436
High Courts27 Aug 2014Allowed
Rajit Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0097
High Courts27 Aug 2014Dismissed
State of H.P. Vs Jagdish Chand Panta
High Court Of Himachal Pradesh · (2014) 08 SHI CK 0088
Constitution of India, 1950 — Article 14
High Courts27 Aug 2014Disposed Off
State of Himachal Pradesh Vs Gurpreet Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1380
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 42(2), 57