High Courts30 Jul 2014Dismissed
Ramu Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 39 of 81
High Courts30 Jul 2014Allowed
Amar Singh Vs Shiv Dutt
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0214
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 6 Rule 16Constitution of India, 1950 — Article 136, 226, 32Land Acquisition Act, 1894 — Section 18, 2, 26(2), 30
High Courts30 Jul 2014Allowed
Biru Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 65, 65B, 65B(2)(c)Penal Code, 1860 (IPC) — Section 201, 212, 302, 34, 364A
High Courts30 Jul 2014Disposed Off
Karan Kalyan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0205
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 147, 149, 323, 34, 341
High Courts30 Jul 2014Disposed Off
Virender Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1180
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(ii)(C)
High Courts30 Jul 2014Disposed Off
H.K. Bhardwaj Vs Rajnesh Kuthiala
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 528
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 23 Rule 3Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts30 Jul 2014Dismissed
Land Acquisition Collector Vs Jeet Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0023
Land Acquisition Act, 1894 — Section 18, 23, 30, 4, 6
High Courts30 Jul 2014Allowed
Pramod Kumar Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0014
High Courts30 Jul 2014
Barkat Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0001
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 205, 321, 446, 482Penal Code, 1860 (IPC) — Section 34, 427, 452, 506
High Courts28 Jul 2014Disposed Off
Nikka Ram Vs State of H.P
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0217
High Courts28 Jul 2014Dismissed
State of Himachal Pradesh Vs Asha Rani
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(b)
High Courts28 Jul 2014Dismissed
Chand Vs Amku
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0206
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 2014Disposed Off
State of Himachal Pradesh Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 34, 382
High Courts28 Jul 2014Disposed Off
Gangu Ram Musafir Vs Suresh Kashyap
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0201
Civil Procedure Code, 1908 (CPC) — Section 152, 153Representation of the People Act, 1951 — Section 100, 103, 123, 123(2), 123(3)
High Courts28 Jul 2014Disposed Off
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 170, 420, 467, 468
High Courts28 Jul 2014Allowed
Parma Vs Shiv Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0114
Limitation Act, 1963 — Section 18
High Courts28 Jul 2014Dismissed
Babu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0112
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 2014Allowed
Anchla Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2014Dismissed
Yogeshwar Lal Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0034
High Courts28 Jul 2014Dismissed
Deepa Kumari Chauhan Vs Ashwani K. Lal
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13 (1), 13(1)(i-a)