High Courts14 Jul 2014Allowed
Fulan Devi Vs Savitri Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0004
Civil Procedure Code, 1908 (CPC) — Section 105
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 45 of 81
High Courts11 Jul 2014Dismissed
Vikrant Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37, 42(2), 61
High Courts11 Jul 2014Partly Allowed
Ram Dai Vs Mahi Dass
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0166
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 65Succession Act, 1925 — Section 62, 63
High Courts11 Jul 2014
In Re : CWP No. 9508 of 2013
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0165
High Courts11 Jul 2014
Oriental Insurance Co. Ltd. Vs Ritesh Kashyap Ritesh Kashyap Vs D.S. Sahi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0158
High Courts11 Jul 2014Disposed Off
Vinod Kumar Vs United India Assurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0157
Motor Vehicles Act, 1988 — Section 11(3), 15, 15(1), 15(4)
High Courts11 Jul 2014Dismissed
Parbati Koldam Transmission Co. Ltd. Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0103
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(a), 2(a)(ii), 28(3), 7Electricity Act, 2003 — Section 38Industrial Disputes Act, 1947 — Section 2(a), 2(a)(i)
High Courts11 Jul 2014Allowed
Naina Devi Vs Purnu Devi
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0085
High Courts11 Jul 2014Dismissed
Gani Mohammad Vs Gulam Deen
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2014Dismissed
Sanjana Kumari Vs Sukhdev United India Insurance Company Ltd. Vs Sanjana Kumari
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VB
High Courts11 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Meena
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0071
Motor Vehicles Act, 1988 — Section 158, 158(6), 163A, 166, 169
High Courts11 Jul 2014Disposed Off
Shiam Singh Vs National Insurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1186
Motor Vehicles Act, 1988 — Section 169
High Courts11 Jul 2014
Gurpreet Vs State of H.P. State of H.P. Vs Gurpreet
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27, 65(B), 65BPenal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 279
High Courts11 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Surinder
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 11, Order 22 Rule 22, Order 6 Rule 6, Order 8 Rule 4Motor Vehicles Act, 1988 — Section 147, 148, 149, 169
High Courts11 Jul 2014Disposed Off
Vivek Sharma Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0009
High Courts10 Jul 2014Allowed
Bhuvnesh Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313 — Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts10 Jul 2014Allowed
Chamaru Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 319, 374(2)Evidence Act, 1872 — Section 114, 24, 25, 26, 3Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Jul 2014
In Re: CWPIL No. 4 of 2013
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0164
Himachal Pradesh Land Revenue Act, 1954 — Section 28
High Courts10 Jul 2014Disposed Off
Deep Ram Vs Chet Ram
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0163
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 2014Disposed Off
Jit Singh Vs Dhian Singh
High Court Of Himachal Pradesh · (2014) 07 SHI CK 0159
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 3, Order 41 Rule 19, Order 43 Rule 1(t)Limitation Act, 1963 — Section 5