High Courts16 Jun 2014
Santosh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 300, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 54 of 81
High Courts16 Jun 2014Disposed Off
Yog Raj Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0100
Land Acquisition Act, 1894 — Section 4
High Courts16 Jun 2014Allowed
Harinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0099
High Courts16 Jun 2014Dismissed
Baldev Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0098
High Courts16 Jun 2014Dismissed
Prabhu Nath Vs Sushma
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts16 Jun 2014Allowed
Jai Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0026
High Courts13 Jun 2014Disposed Off
Pradeep Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0104
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(V)
High Courts13 Jun 2014Disposed Off
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) — Section 149, 323, 34, 354, 376
High Courts06 Jun 2014
Oriental Insurance Company Ltd. Vs Prakash Bahadur
High Court Of Himachal Pradesh · (2014) 4 ACC 308
Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts06 Jun 2014Dismissed
Ses Ram Vs Amar Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0112
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 22 Rule 6Himachal Pradesh Land Revenue Act, 1954 — Section 134
High Courts06 Jun 2014Dismissed
Parkash Chand Vs Parma Ram
High Court Of Himachal Pradesh · (2014) 2 ShimLC 970
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 39
High Courts06 Jun 2014Disposed Off
Kashmir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0106
High Courts06 Jun 2014Dismissed
Deluxe Enterprises Vs H.P.S.E.B.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0105
High Courts06 Jun 2014Allowed
Indira Devi Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0073
High Courts06 Jun 2014Dismissed
Oriental Insurance Company Ltd. Vs Parkash Bahadur
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0067
Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts06 Jun 2014Dismissed
The New India Assurance Company Vs Shri Anit Shankta
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0066
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 22, 141, 2(11), 2(2)
High Courts06 Jun 2014Disposed Off
Shri Dalip Kumar Vs New India Assurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0064
Motor Vehicles Act, 1988 — Section 140, 2(21)
High Courts06 Jun 2014
National Insurance Company Ltd. Vs Dhanwati
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0061
High Courts06 Jun 2014Disposed Off
Jaswant Vs State of Himachal Pradesh State of Himachal Pradesh Vs Sadeek Khan
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
High Courts06 Jun 2014Partly Allowed
State of Himachal Pradesh Vs Gian Singh
High Court Of Himachal Pradesh · (2014) 06 SHI CK 0014
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 80Limitation Act, 1963 — Section 14Punjab Reorganisation Act, 1966 — Section 5