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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 69 of 81

High Courts25 Apr 2014

Himachal Pradesh Cricket Association Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) CriLJ 4294

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 151, 155(2), 156(1), 173, 173(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts24 Apr 2014

Oriental Insurance Company Ltd. Vs Savitri Devi and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0093

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High Courts24 Apr 2014

Union of India Vs Salig Ram Attri

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0054

Civil Procedure Code, 1908 (CPC) — Section 100, 80Transfer of Property Act, 1882 — Section 106

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High Courts24 Apr 2014

Mount Everest Mineral Water Limited Vs Tata Global Beverages Limited

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0050

Companies Act, 1956 — Section 391, 391(1), 393, 394

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High Courts24 Apr 2014

Chetan Verma Vs Manisha Nanda

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0042

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High Courts24 Apr 2014

Sandeep Chodha Vs State of H.P.

High Court Of Himachal Pradesh · (2014) CriLJ 4954

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 279, 304A, 307, 337

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High Courts23 Apr 2014

Prashant Kumar and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 120-B, 498-A

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High Courts23 Apr 2014

Baldev Kumar and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0091

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High Courts23 Apr 2014

Priyanka Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 4 Crimes 475 : (2015) 1 DMC 392 : (2014) 3 RCR(Criminal) 94

Hindu Marriage Act, 1955 — Section 12

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High Courts22 Apr 2014

Neeraj and Others Vs Raj Kumari and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0096

Evidence Act, 1872 — Section 114

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High Courts22 Apr 2014

Sulender Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302

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High Courts22 Apr 2014

Dhiraj Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0092

Constitution of India, 1950 — Article 14, 16, 162, 226

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High Courts22 Apr 2014

Shakti Chand Dogra Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0089

Constitution of India, 1950 — Article 14, 16

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High Courts22 Apr 2014

Hem Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 1 ShimLC 90

Criminal Procedure Code, 1973 (CrPC) — Section 151, 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts22 Apr 2014

Lok Raj Saini Vs H.P. Housing and Urban Development Authority and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0060

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)

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High Courts22 Apr 2014

Ramesh Chand Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0059

Constitution of India, 1950 — Article 14, 309

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High Courts22 Apr 2014

Tulsa Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0058

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High Courts22 Apr 2014

Lal Chand Prasad Vs The Himachal Pradesh State Co-operative Milk Producers'' Federation and Others

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0057

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High Courts22 Apr 2014

Shiv Kumar Yadav Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 458

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High Courts22 Apr 2014

Himachal Pradesh Khadi and Village Industries Board Vs Bhagat Chand Katoch

High Court Of Himachal Pradesh · (2014) 04 SHI CK 0055

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100

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