High Courts10 Apr 2014
State of H.P. and Others Vs Laxmi Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0063
Constitution of India, 1950 — Article 300-ALand Acquisition Act, 1894 — Section 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 71 of 81
High Courts10 Apr 2014Allowed
The Himachal Pradesh State Industrial Development Corporation Limited Vs Azeet International (P.) Ltd.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 614
State Financial Corporations Act, 1951 — Section 29, 31
High Courts10 Apr 2014Dismissed
Brahmi Devi Vs Jagdev Singh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts10 Apr 2014Disposed Off
Munish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 660
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 34, 395
High Courts10 Apr 2014Disposed Off
Jeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 1091 : (2014) 2 ShimLC 658
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506
High Courts09 Apr 2014Dismissed
Shanti Devi and Others Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0099
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151 — Constitution of India, 1950 - Article 12
High Courts09 Apr 2014Disposed Off
Sh. Swaroop Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366
High Courts09 Apr 2014
Pritam Singh Vs Nirmala Devi
High Court Of Himachal Pradesh · (2014) CriLJ 4032 : (2015) 2 DMC 367
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1)(a), 125(4), 127
High Courts09 Apr 2014
Virender Singh Vs Anita Rani
High Court Of Himachal Pradesh · (2014) CriLJ 3998
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts09 Apr 2014Disposed Off
The Principal Secretary (UD) and Others Vs Sh. Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0018
High Courts09 Apr 2014Allowed
Sanjay Kumar and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313, 340Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 120-B, 149, 302, 304-B, 34
High Courts07 Apr 2014Dismissed
Pritam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0076
Himachal Pradesh Panchayati Raj Act, 1994 - Section 122(1)(c)
High Courts07 Apr 2014Dismissed
Prem Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 587
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471
High Courts07 Apr 2014
Managing Director Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 3898 : (2015) 2 Crimes 1
Companies Act, 1956 — Section 2(13), 291, 292, 293, 5Criminal Procedure Code, 1973 (CrPC) — Section 200, 82Essential Commodities Act, 1955 — Section 10(1)
High Courts07 Apr 2014Dismissed
Param Dev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 928
High Courts07 Apr 2014Dismissed
H.P. State Industrial Development Corporation Ltd. Vs Rajesh Kumar Kashyap
High Court Of Himachal Pradesh · (2014) 142 FLR 987 : (2014) LabIC 4369
Constitution of India, 1950 — Article 12, 14
High Courts04 Apr 2014Allowed
Mansa Ram Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0100
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 100, 102, 11 — General Clauses Act, 1897 - Section 5, 6
High Courts04 Apr 2014
Suresh Kumar and Others Vs Dignity Motor and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0073
Constitution of India, 1950 - Article 136 — Criminal Procedure Code, 1973 (CrPC) - Section 377, 378, 394, 431, 482 — Negotiable Instruments Act, 1881 - Section 138
High Courts04 Apr 2014Dismissed
Oriental Insurance Company Vs Sudesh Kumari
High Court Of Himachal Pradesh · (2015) 1 ACC 564 : (2015) ACJ 1586 : (2016) 1 AnWR 141 : (2014) 2 ShimLC 918 : (2014) 2 ShimLC 581
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 173, 2(21)
High Courts04 Apr 2014Allowed
Kaushalya Devi Vs Sito Devi
High Court Of Himachal Pradesh · (2014) 2 ShimLC 796
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Land Revenue Act, 1967 — Section 44Punjab Tenancy Act, 1887 — Section 58-A, 59