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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 79 of 81

High Courts11 Jan 2014Dismissed

Shiv Kumar Vs Sunita Devi

High Court Of Himachal Pradesh · (2014) 1 ShimLC 252

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(2), 399, 399(3)Penal Code, 1860 (IPC) — Section 488
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High Courts11 Jan 2014Dismissed

Harinder Katoch Vs Smily Sharma

High Court Of Himachal Pradesh · (2014) 1 ShimLC 236

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(2), 399, 399(3)
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High Courts10 Jan 2014

Mast Ram Vs Kanta Devi and Others

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0039

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 23 Rule 1Constitution of India, 1950 — Article 58Evidence Act, 1872 — Section 65, 91
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High Courts10 Jan 2014Disposed Off

Asha Devi Vs Shyam Sunder

High Court Of Himachal Pradesh · (2014) 1 ShimLC 284

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 41 Rule 19, Order 41 Rule 3(2), Order 9 Rule 3Limitation Act, 1963 — Section 5
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High Courts09 Jan 2014

Kuldeep Singh Pathania Vs Bikram Singh Jaryal and Others

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0052

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1950 — Section 16Representation of the People Act, 1951 — Section 100, 100(1)(d), 100(1)(d)(iii), 100(d)(iii), 101
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High Courts09 Jan 2014

Sarswati Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 149, 306, 34, 498-A
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