High Courts29 Dec 2014
Sanjay Madan Vs National Insurance Company
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0027
Arbitration Act, 1940 — Section 14, 39, 42Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 2 of 81
High Courts29 Dec 2014
Krishan Chand Vs Anil Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0025
Hindu Succession Act, 1956 — Section 14, 14(1), 15, 23, 24Hindu Widows Remarriage (Repeal) Act, 1983 — Section 2
High Courts24 Dec 2014
Dashoda Vs Ramesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 523
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 63
High Courts24 Dec 2014
Surjit Singh Vs Sachin Raizada
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0142
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(c), 149Himachal Pradesh Court Fees Act, 1968 — Section 10, 12, 13(vi), 6, 7Himachal Pradesh Courts Act, 1976 — Section 7, 7(iv)(b), 7(v)
High Courts24 Dec 2014
State of H.P. Vs Jai Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306, 34
High Courts24 Dec 2014
State of Himachal Pradesh Vs Jai Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 34, 366, 376(g)
High Courts24 Dec 2014
Punam Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0135
High Courts24 Dec 2014
Kamal Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0134
High Courts24 Dec 2014
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Evidence Act, 1872 — Section 113A, 113A, 4Penal Code, 1860 (IPC) — Section 306
High Courts24 Dec 2014
Kehar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376
High Courts24 Dec 2014
Ved Prakash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 302
High Courts24 Dec 2014
State of Himachal Pradesh Vs Ajay Shakti
High Court Of Himachal Pradesh · (2016) 1 Crimes 204 : (2015) 2 ShimLC 869
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 323, 34, 341, 382, 506
High Courts24 Dec 2014
Kamal Aggarwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 417Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 292
High Courts24 Dec 2014
Moti Ram Kainthla Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0106
Constitution of India, 1950 — Article 12, 14, 16, 16(1), 226
High Courts24 Dec 2014
Hans Raj Vs HPSEB
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0105
Constitution of India, 1950 — Article 226
High Courts24 Dec 2014
Suresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0089
Constitution of India, 1950 — Article 226
High Courts24 Dec 2014
Kali Dass Vs Shobha Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0043
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 143, 190, 202, 325Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts23 Dec 2014
Rajinder Kumar Vs Jagdish Chand
High Court Of Himachal Pradesh · (2015) 2 ShimLC 810
High Courts23 Dec 2014
Union of India Vs Bali Ram
High Court Of Himachal Pradesh · (2015) LabIC 1062
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 72
High Courts23 Dec 2014
State of Himachal Pradesh Vs Mustkeen
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(B)