High Courts18 Dec 2014
State of Himachal Pradesh Vs Jai Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 33
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 4 of 81
High Courts18 Dec 2014
State of Himachal Pradesh Vs Sunder Chand
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379
High Courts18 Dec 2014
Deep Finance Ltd. Vs Jublee Highway Transport Company Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0097
Arbitration and Conciliation Act, 1996 — Section 8
High Courts18 Dec 2014
Lok Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0093
Constitution of India, 1950 — Article 14, 16
High Courts18 Dec 2014
Varun Bhalla Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)(i)Penal Code, 1860 (IPC) — Section 307, 34, 498A, 506
High Courts18 Dec 2014
Badri Nath Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0083
Constitution of India, 1950 — Article 111, 112, 113, 12, 149General Clauses Act, 1897 — Section 10, 3(23)
High Courts18 Dec 2014
State of Himachal Pradesh Vs Mathu Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 411
High Courts18 Dec 2014
Tara Kaushal Vs Bal Raj
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0040
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 19, Order 20 Rule 20, Order 20 Rule 20, Order 20 Rule 4(2)
High Courts18 Dec 2014
Anand Chauhan Vs The Commissioner of Income Tax
High Court Of Himachal Pradesh · (2015) 273 CTR 296
Constitution of India, 1950 — Article 136, 226Customs Act, 1962 — Section 28(1)Finance (No. 2) Act, 1967 — Section 27
High Courts17 Dec 2014
Union of India Vs Daulat Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0084
Land Acquisition Act, 1894 — Section 18, 4
High Courts16 Dec 2014
Prakash Kaur Vs L.A.C.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 864
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Dec 2014
State of H.P. Vs Kesar Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0103
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2(xv), 2(xvii), 2(xviii)
High Courts16 Dec 2014
Ajay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0098
High Courts16 Dec 2014
Rattan Chand Vs Pawan Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0041
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 9Himachal Pradesh Town and Country Planning Act, 1977 — Section 16(c)Registration Act, 1908 — Section 13, 15(C)
High Courts16 Dec 2014
Italian Thai Development Public Company Ltd. Vs Jala Ram, Engineering Enterprises
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0034
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Dec 2014
Manorma Devi Vs Narvada Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0028
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts15 Dec 2014
G.P.I. Textiles Limited Vs Sekhsaria Impex Ltd. and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0162
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10
High Courts15 Dec 2014Dismissed
Rajender Sharma Vs Roop Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 822
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 27, 100 — Evidence Act, 1872 - Section 104, 145, 21
High Courts15 Dec 2014Allowed
Saneh Lata Vs Dimple and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0156
Civil Procedure Code, 1908 (CPC) - Section 115, 151
High Courts15 Dec 2014
Nikhil Soni Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 3 CCR 387 : (2015) CriLJ 1299
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 215, 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 300, 302, 304, 34