High Courts11 Dec 2014
Vikas Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 863
Constitution of India, 1950 — Article 15(3), 16, 16(1), 16(4)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 6 of 81
High Courts11 Dec 2014
Duni Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 160, 313
High Courts11 Dec 2014
Mohan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts11 Dec 2014
Mohit Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0007
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 439Penal Code, 1860 (IPC) — Section 307, 323, 341, 504, 506
High Courts11 Dec 2014
Firoj Bhutto Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0006
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 279, 307, 323, 337
High Courts10 Dec 2014
Deemanu Ram Vs Bilwa Mangal
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0096
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Punjab Land Revenue Act, 1887 — Section 3(2)Transfer of Property Act, 1882 — Section 111, 60, 62, 73
High Courts10 Dec 2014
Kanahya Lal Vs Kirpa Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0095
High Courts10 Dec 2014
State of H.P. Vs Yog Raj
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts10 Dec 2014
Ranvir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0063
Arms Act, 1959 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Dec 2014
Karamjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 164, 201, 302, 34
High Courts10 Dec 2014
State of Himachal Pradesh Vs Tara Chand
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts10 Dec 2014
State of Himachal Pradesh Vs Joginder Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498, 498(A), 498A
High Courts10 Dec 2014
Tarsem Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 162, 162(1)Evidence Act, 1872 — Section 134, 60Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts09 Dec 2014
State of Himachal Pradesh Vs Sher Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Dec 2014
Rajinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 734 : (2015) 2 LLJ 126
Constitution of India, 1950 — Article 14
High Courts09 Dec 2014
Saruchi Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0066
High Courts09 Dec 2014
Himachal Pradesh Primary Assistant Teachers Association Vs Chander Mohan Negi Pankaj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0065
Constitution of India, 1950 — Article 14, 16, 226, 227, 309
High Courts09 Dec 2014
Ravender Kumar Jarhyan Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0064
Constitution of India, 1950 — Article 14, 16
High Courts09 Dec 2014
State of Himachal Pradesh Vs Chander Kiran
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 52A