High Courts05 Dec 2014
Raju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 8 of 81
High Courts05 Dec 2014
National Insurance Company Ltd. Vs Nirmala Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0052
High Courts05 Dec 2014
Kamla Sharma Vs Bharat Tour and Travels Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0051
Motor Vehicles Act, 1988 — Section 173
High Courts05 Dec 2014
Sidharth Sarpal Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 107, 201, 227, 228, 294(b)
High Courts05 Dec 2014
Pooja Pathania Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0014
Constitution of India, 1950 — Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(1), 173(8)Penal Code, 1860 (IPC) — Section 120B, 201, 364, 365, 427
High Courts05 Dec 2014
Land Acquisition Collector Vs Bhadru Ram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0012
Land Acquisition Act, 1894 — Section 18, 23(1A), 34, 4
High Courts04 Dec 2014
Om Parkash Murarka Vs Controller and Auditor General of India
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0073
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts04 Dec 2014
Rattan Lal Gupta Vs Nirmal Kumar Misra
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Dec 2014
State of Himachal Pradesh Vs Jaram Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 147, 149, 427, 435Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(iii), 3(2)(iv)
High Courts04 Dec 2014
Prahalad Mishra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0047
High Courts04 Dec 2014
State of Himachal Pradesh Vs Yashwant Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 323, 506, 509Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(X)
High Courts04 Dec 2014
Yogesh Chander Vs Vaneeta
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Constitution of India, 1950 — Article 227
High Courts04 Dec 2014
Hari Ram Vs Tarlok Chand
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111, 122
High Courts03 Dec 2014Disposed off
Praveen Bharti and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0157
Constitution of India, 1950 - Article 16(1), 16(4)
High Courts03 Dec 2014
Amit Attri Vs Anil Verma
High Court Of Himachal Pradesh · (2015) 2 ShimLC 846
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Dec 2014
Sant Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 120B, 201, 302, 34
High Courts03 Dec 2014
Sandeep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0071
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 34, 395, 411, 450, 506
High Courts03 Dec 2014
Sudha Bhargava Vs Manju Sharma
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 30 : (2015) 2 ShimLC 878
Evidence Act, 1872 — Section 116Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24, 24(5)
High Courts03 Dec 2014
Devinder Chauhan Jaita Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0002