COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 7 of 81

High Courts09 Dec 2014

State of Himachal Pradesh Vs Vikram Chand

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

High Courts09 Dec 2014

State of Himachal Pradesh Vs Chhalo Devi

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378, 417, 418Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts09 Dec 2014

R.C. Gupta Vs Himachal Pradesh Tourism Development Corporation Sukh Ram Chandel Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0056

Payment of Gratuity Act, 1972 — Section 4, 4(5)

High Courts09 Dec 2014

State of Himachal Pradesh Vs Virender Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts09 Dec 2014

Bahar Murtaza Ali Vs Rohini Wahi

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0016

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1), 10Himachal Pradesh Courts Act, 1976 — Section 10, 11, 29

High Courts09 Dec 2014

Braham Dass Vs Tulsi Dass

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0010

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11

High Courts08 Dec 2014

State of Himachal Pradesh Vs Lekh Raj

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0125

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts08 Dec 2014

State of Himachal Pradesh Vs Harish Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts08 Dec 2014

State of Himachal Pradesh Vs Jeet Singh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 323, 354

High Courts08 Dec 2014

Chander Pal Singh Vs Union of India

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0122

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22

High Courts08 Dec 2014

Seema Luthra Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0119

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 120B, 420Prevention of Corruption Act, 1988 — Section 13(2)

High Courts08 Dec 2014

State of Himachal Pradesh Vs Parveen Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 20

High Courts08 Dec 2014

Kauli Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0115

Limitation Act, 1963 — Section 5

High Courts08 Dec 2014

Rikhi Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374(2)Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts08 Dec 2014

N.K. Joolka Vs Y.S. Parmar University of Horticulture and Forestry

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0045

High Courts08 Dec 2014

Rakesh Kapoor Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0013

Penal Code, 1860 (IPC) — Section 392, 509Prevention of Corruption Act, 1988 — Section 13(2), 7

High Courts05 Dec 2014

Seeta Ram Vs Ashok Kumar

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0133

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts05 Dec 2014

Anju Bala Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0121

High Courts05 Dec 2014

Inder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts05 Dec 2014

Deep Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 374, 53APenal Code, 1860 (IPC) — Section 376, 376A