High Courts03 Dec 2014
Ashwani Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0001
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 9 of 81
High Courts02 Dec 2014
Naveen Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 405, 406, 482, 498
High Courts28 Nov 2014
Sushil Kumar Dogra Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0057
Constitution of India, 1950 — Article 226
High Courts28 Nov 2014
Oriental Insurance Company Ltd. Vs Indira Devi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0056
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2014
United India Insurance Company Limited Vs Poonam Sharma
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0052
High Courts28 Nov 2014
Raj Kumar Vs Sukh Dev
High Court Of Himachal Pradesh · (2015) 1 ShimLC 514
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts28 Nov 2014
Oriental Insurance Company Ltd. Vs Kushal Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0050
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts28 Nov 2014
Ganga Prashad Vs Baldev Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts27 Nov 2014
Bakshi Ram Vs Mandro Devi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 41 Rule 31, 100, 96
High Courts27 Nov 2014
State of Himachal Pradesh Vs Ashok Kumar Thakur
High Court Of Himachal Pradesh · (2015) 1 ShimLC 348
Arbitration and Conciliation Act, 1996 — Section 34, 37(b)
High Courts27 Nov 2014
The Baghal Land Loosers Transport Co-operative Societies Ltd. Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0053
Constitution of India, 1950 — Article 227Himachal Pradesh Co-operative Societies Act, 1968 — Section 8(4), 93, 94, 94(1)Specific Relief Act, 1963 — Section 22
High Courts26 Nov 2014
Ramesh Chand Vs Trilok Chand
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0064
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 2014
Punjab Coal Company Vs Union of India
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0063
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5, 9
High Courts26 Nov 2014
Karam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 57
High Courts26 Nov 2014
Avtar Singh Dyal Vs H.P. State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0055
High Courts26 Nov 2014
Anurag Sharma Vs Pratibha Sharma
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 10, 13(1)(i), 13(1)(ia), 23
High Courts26 Nov 2014
Sher Singh Vs Land Acquisition Collector
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0045
Land Acquisition Act, 1894 — Section 4
High Courts26 Nov 2014
Collector Vs Bhagwan Dass
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0044
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6, 7
High Courts26 Nov 2014
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Nov 2014
State of Himachal Pradesh Vs Nand Lal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20