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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 11 of 81

High Courts21 Nov 2014

Padam Dev Vs Lachhmi Dass

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0014

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
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High Courts21 Nov 2014

Poonam Vs Virender Chauhan

High Court Of Himachal Pradesh · (2015) 1 ShimLC 354

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
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High Courts21 Nov 2014

Ramu Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313, 342Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts20 Nov 2014Allowed

Jamila Khan Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0131

Companies Act, 1956 - Section 617 — Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 1, 1(3)(a) — Himachal Pradesh Aided Colleges (Security of Service of Employees) Act, 1994 - Section 1(3), 13, 2(a), 2(e), 21 — Industrial Disputes Act, 1947 - Section 2(j) — Payment of Gratuity Act, 1972 - Section 1, 1(3), 1(3)(a), 1(3)(b), 1(3)(c) — Payment of Wages Act, 1936 - Section 2(g), 2(ii)(g)
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High Courts20 Nov 2014

Sandhya Bansal Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 332, 34, 353
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High Courts19 Nov 2014

State of Himachal Pradesh Vs Nand Lal

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B)
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