High Courts17 Nov 2014
State of Himachal Pradesh Vs Pushvinder
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 13 of 81
High Courts17 Nov 2014
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 417, 418, 423Penal Code, 1860 (IPC) — Section 109, 376, 376(2)
High Courts17 Nov 2014
State of Himachal Pradesh Vs Vikas
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts17 Nov 2014
Harcharan Singh Vs Krishan Chand
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 138, 192, 200, 201, 202Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 34, 379, 467, 471
High Courts17 Nov 2014
Dalbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 473
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 2014
Dhan Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 457
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Nov 2014
Sushil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 464
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 2014
Sunil Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0048
High Courts14 Nov 2014Allowed
Dhiraj Sharma Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 437
Motor Vehicles Act, 1988 - Section 166, 185 — Penal Code, 1860 (IPC) - Section 279, 337
High Courts14 Nov 2014Disposed off
United India Insurance Company Ltd. Vs Akash Babu and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 403
High Courts14 Nov 2014Dismissed
National Insurance Company Ltd. Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 435
High Courts14 Nov 2014
Anuradhika Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0110
High Courts14 Nov 2014
Ashok Kumar Vs Sushma Gupta
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Nov 2014
Bhowmick Arti Vs Shiksha Rani Oriental Insurance Co. Ltd. Vs Bhowmick Arti
High Court Of Himachal Pradesh · (2015) 1 ShimLC 416
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts14 Nov 2014
Ahluwalia Contracts (India) Ltd. Vs HPSEB Limited
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0054
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts13 Nov 2014
Meena Kumari Vs Indian Oil Corporation
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0099
Constitution of India, 1950 — Article 226
High Courts13 Nov 2014
Lalit Chauhan Vs Kewal Singh United India Insurance Company Ltd. Vs Lalit Chauhan
High Court Of Himachal Pradesh · (2015) 1 ShimLC 424
High Courts13 Nov 2014
Salim Vs Shashi Kala
High Court Of Himachal Pradesh · (2015) 1 ShimLC 400
Motor Vehicles Act, 1988 — Section 149, 149(2)(a)(ii)
High Courts13 Nov 2014
Rattan Chand Vs Pushpa Devi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0092
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 26 Rule 9, 100
High Courts13 Nov 2014
National Hydroelectric Power Corporation Limited Vs Mamta
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0028