High Courts12 Nov 2014
K.P. Singh Vs High Court of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0109
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 14 of 81
High Courts12 Nov 2014
State of H.P. Vs Man Mohini Sharma
High Court Of Himachal Pradesh · (2015) 1 ShimLC 341
High Courts12 Nov 2014
Arvind Bhardwaj Vs Himachal Pradesh Subordinate Services Selection Board
High Court Of Himachal Pradesh · (2015) 1 ShimLC 501
High Courts12 Nov 2014
Jai Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts12 Nov 2014
Jai Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0039
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 7
High Courts12 Nov 2014
Jaiparkash Associates Limited Vs State of H.P
High Court Of Himachal Pradesh · (2015) 1 ShimLC 324
Land Acquisition Act, 1894 — Section 17, 2, 2(18), 23, 24
High Courts11 Nov 2014Allowed
Flora Udyog Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 346
Arbitration and Conciliation Act, 1996 - Section 11
High Courts11 Nov 2014Dismissed
Gilja Ram Vs Barfi Devi and Others
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0136
Succession Act, 1925 - Section 63
High Courts11 Nov 2014
State of Himachal Pradesh Vs Chiranji Lal
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts10 Nov 2014
Ram Lok Vs Nand Ram
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0107
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4)
High Courts10 Nov 2014
Kulbhushan Sharma Vs Neeraj Sharma
High Court Of Himachal Pradesh · (2015) 1 ShimLC 360
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10(1)(a), 13(1)(ia)
High Courts05 Nov 2014Dismissed
Devinder Singh Jaswal Vs Nagender Singh and Others
High Court Of Himachal Pradesh · (2015) 1 ShimLC 338
Himachal Pradesh Land Revenue Act, 1954 - Section 17, 65
High Courts05 Nov 2014
Mohan Lal Vs Dhayan Singh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0106
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 Nov 2014
Amit Sood Vs Sandala
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0098
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Nov 2014
Central Council for Research in Homeopathy Vs Rita Joshi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0093
High Courts05 Nov 2014
Madho Ram Vs Makholi Ram
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0089
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Nov 2014
Savitri Devi Vs Kamla Devi
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0088
Evidence Act, 1872 — Section 63
High Courts05 Nov 2014
Mohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0086
High Courts05 Nov 2014
Suman Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 11 SHI CK 0083
High Courts05 Nov 2014
Kausal Air Products Vs State of H.P.
High Court Of Himachal Pradesh · AIR 2015 HP 1
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226