High Courts05 Nov 2014

State of Himachal Pradesh Vs Mukesh Kumar

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts04 Nov 2014

Gopal Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 313, 330Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 105, 376(2)(f), 84
High Courts04 Nov 2014

State of Himachal Pradesh Vs Siri Ram

High Court Of Himachal Pradesh · (2015) 1 ShimLC 487

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(B)
High Courts04 Nov 2014

Abhimanyu Rathor Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0090

Constitution of India, 1950 — Article 48A, 51A(g)Himachal Pradesh Municipal Corporation Act, 1994 — Section 339, 340, 341, 342, 343
High Courts04 Nov 2014

Kuldip Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 11 SHI CK 0081

Civil Procedure Code, 1908 (CPC) — Section 151, 80Constitution of India, 1950 — Article 143, 363, 363(1)Easements Act, 1882 — Section 52
High Courts04 Nov 2014

State of H.P. Vs Ravinder Kumar

High Court Of Himachal Pradesh · (2015) 1 ShimLC 448

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 506
High Courts03 Nov 2014

State of Himachal Pradesh Vs Sunil Kumar

High Court Of Himachal Pradesh · (2015) 1 ShimLC 491

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 113Penal Code, 1860 (IPC) — Section 306, 34, 498A