High Courts29 Oct 2014
Amar Nath Vs Rajani Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0123
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 17 of 81
High Courts29 Oct 2014
Gaji Ram Vs Badalu
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 17(1), 18, 19
High Courts29 Oct 2014
Kuldeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0057
High Courts29 Oct 2014
Madan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts29 Oct 2014
Jitender Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0013
Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 226, 32Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 15, 19
High Courts28 Oct 2014
Ramesh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0067
Constitution of India, 1950 — Article 14, 226
High Courts28 Oct 2014
Babu Ram Vs Ganpat Ram
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1729
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts28 Oct 2014
Meera Devi Vs Sushma Rani Aggarwal
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0062
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)(c), 14(4)
High Courts28 Oct 2014
Rattan Mala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0020
Constitution of India, 1950 — Article 300A
High Courts28 Oct 2014
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0018
High Courts28 Oct 2014
Commissioner of Income Tax Vs S. Yash International Inc.
High Court Of Himachal Pradesh · (2015) 273 CTR 38
Income Tax Act, 1961 — Section 80J, 84, 84(1), 84(2)
High Courts27 Oct 2014
Mehar Singh Vs Jaswant Singh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0124
High Courts27 Oct 2014
Vinay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0075
Constitution of India, 1950 — Article 226
High Courts27 Oct 2014
National Insurance Company Ltd. Vs Raman Mittal
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0068
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 166, 170, 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts27 Oct 2014
Avinash Jamwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0063
High Courts27 Oct 2014
Surinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0011
High Courts22 Oct 2014
Uma Dutt Vs Jai Dutt
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0077
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts22 Oct 2014
Ram Parkash Vs Surinder Singh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0069
High Courts22 Oct 2014
Ruchy Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0054
Constitution of India, 1950 — Article 226