High Courts18 Oct 2014
Bachani Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0066
Industrial Disputes Act, 1947 — Section 10(1)(c), 25(G)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 19 of 81
High Courts18 Oct 2014
State of Himachal Pradesh Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2015) 3 Crimes 191 : (2014) 3 ShimLC 1644
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts18 Oct 2014
State of Himachal Pradesh Vs Hardev Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1647
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts18 Oct 2014
State of Himachal Pradesh Vs Kurban Khan
High Court Of Himachal Pradesh · (2015) CriLJ 183 : (2015) 3 Crimes 24 : (2014) 3 ShimLC 1665
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 61Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(b)
High Courts18 Oct 2014
R.D. Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0025
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 438Penal Code, 1860 (IPC) — Section 316, 325, 34, 498A
High Courts18 Oct 2014
Ram Pyari Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0024
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307, 325, 326A, 34
High Courts17 Oct 2014
State of H.P. Vs Desh Raj
High Court Of Himachal Pradesh · (2015) CriLJ 432
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(B), 50
High Courts17 Oct 2014
State of Himachal Pradesh Vs Hans Raj
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts17 Oct 2014
Sanjeev Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0082
Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 15
High Courts17 Oct 2014
State of H.P. Vs Bimla Kalta
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1712
Land Acquisition Act, 1894 — Section 18, 4
High Courts17 Oct 2014
State of H.P. Vs Hem Raj
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1678
Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 6
High Courts17 Oct 2014
Manoj Kumar Vs Satish Chand
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0079
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Oct 2014
Manoj Kumar Vs Asha Devi Manoj Kumar Vs Sudarshana Kumari
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0065
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 10(2), 2(16), 2(21), 2(47)
High Courts17 Oct 2014
National Insurance Company Ltd. Vs Ram Lal
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0055
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii)
High Courts17 Oct 2014
Mahesh Puri Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 311Penal Code, 1860 (IPC) — Section 109, 120B, 420, 465, 468Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts17 Oct 2014
State of H.P. Vs Kalwati
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Land Acquisition Act, 1894 — Section 18, 4
High Courts17 Oct 2014
Oriental Insurance Company Ltd. Vs Dinesh Sharma
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0029
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 27, 151Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VB
High Courts17 Oct 2014
Madan Lal Vs Rakesh Kumar The United India Insurance Company Ltd. Vs Madan Lal
High Court Of Himachal Pradesh · (2015) 1 ACC 392 : (2015) ACJ 2744
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts17 Oct 2014
Samantra Devi Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0006
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 166
High Courts17 Oct 2014
NHPC Vs Sharda Devi
High Court Of Himachal Pradesh · (2015) 2 ACC 592
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8Motor Vehicles Act, 1988 — Section 147, 163A, 173