High Courts17 Oct 2014
Ravinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1716
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 20 of 81
High Courts16 Oct 2014
Arvind Kumar Vs Himachal Pradesh Public Service Commission Kiran Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) LabIC 239 : (2015) 1 LLN 430
High Courts16 Oct 2014
Ravi Rai Vs J.B.S. Bawa
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0085
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151, 47Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts16 Oct 2014
Balvinder Singh Mahal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0041
High Courts16 Oct 2014
Rama Nand Rathore Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0038
Constitution of India, 1950 — Article 16(1)
High Courts16 Oct 2014
State of H.P. Vs Hema Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0037
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 391Penal Code, 1860 (IPC) — Section 302
High Courts16 Oct 2014
Fangi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1661
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C), 20(ii)(C)
High Courts16 Oct 2014
Lalman Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1734
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 308, 323, 34
High Courts16 Oct 2014
Mahender Raj Vs Tek Chand
High Court Of Himachal Pradesh · (2015) 1 ShimLC 124
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Oct 2014
Sushma Vs Vivek Rai
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1618
Civil Procedure Code, 1908 (CPC) — Section 21Constitution of India, 1950 — Article 366Hindu Marriage Act, 1955 — Section 13, 2, 2(2)
High Courts16 Oct 2014
Asha Vs Suresh Kumar
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0023
Constitution of India, 1950 — Article 136, 226, 32Land Acquisition Act, 1894 — Section 11A
High Courts16 Oct 2014
Sushil Kumar Vs Deepika
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0022
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
High Courts16 Oct 2014
Ram Kumar Vs Om Prakash
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0021
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14, 115
High Courts16 Oct 2014
Sanjay Gharu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0008
Constitution of India, 1950 — Article 14, 16, 226, 32Himachal Pradesh Police Act, 2007 — Section 17
High Courts15 Oct 2014
Court on its own motion Vs The H.P. State Cooperative Bank Ltd.
High Court Of Himachal Pradesh · (2015) 276 CTR 264 : (2015) 228 TAXMAN 151
Income Tax Act, 1961 — Section 194A, 2, 2(28A), 2(31), 2(42)Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 34
High Courts15 Oct 2014
Thakur Dass Vs Roshan Lal
High Court Of Himachal Pradesh · (2015) 1 ShimLC 148
High Courts15 Oct 2014
Anand Chauhan Vs The Commissioner of Income Tax
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0043
High Courts15 Oct 2014
Mahinder Singh Vs Prem Chand
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0042
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts15 Oct 2014
Sarvjeet Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1726
Criminal Procedure Code, 1973 (CrPC) — Section 41, 41(1)(b)(ii), 41APenal Code, 1860 (IPC) — Section 307, 323, 452, 498A, 498A