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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 22 of 81

High Courts09 Oct 2014Dismissed

Dever Nath Vs Kedar Singh

High Court Of Himachal Pradesh · (2014) 10 SHI CK 0114

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Himachal Pradesh Panchayati Raj Act, 1994 — Section 163(a)
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High Courts09 Oct 2014Allowed

Shyam Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 1 RCR(Criminal) 1019 : (2015) 1 ShimLC 152

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 29, 50
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High Courts09 Oct 2014Dismissed

State of H.P. Vs Prem Chand

High Court Of Himachal Pradesh · (2015) 1 ShimLC 439 : (2015) 1 ShimLC 139

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 306, 34, 498-A
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High Courts08 Oct 2014Disposed Off

Dina Nath Vs Ramesh Verma

High Court Of Himachal Pradesh · (2014) 10 SHI CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147Penal Code, 1860 (IPC) — Section 307
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High Courts08 Oct 2014Dismissed

Sanjay Kumar Gangania Vs Rita Sharma

High Court Of Himachal Pradesh · (2014) 10 SHI CK 0115

Civil Procedure Code, 1908 (CPC) — Section 22, 23, 24, 24, 25Constitution of India, 1950 — Article 227Protection of Women From Domestic Violence Act, 2005 — Section 12
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High Courts26 Sept 2014Allowed

Ramesh Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0039

Constitution of India, 1950 — Article 14, 17, 19, 19(1)(g), 21Criminal Procedure Code, 1973 (CrPC) — Section 144, 176(3)Prevention of Cruelty to Animals Act, 1960 — Section 11, 11(1), 12, 2, 2(b)
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