High Courts26 Sept 2014Disposed Off
Yash Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 342, 498-A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 23 of 81
High Courts26 Sept 2014Dismissed
State of H.P. Vs Vikram Kuthiala
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22
High Courts26 Sept 2014Allowed
Naresh Verma Vs The New India Assurance Company Ltd.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1279
Motor Vehicles Act, 1988 — Section 147, 163-A
High Courts26 Sept 2014Allowed
Roshani Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 Crimes 634
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 436
High Courts26 Sept 2014Dismissed
State of Himachal Pradesh Vs Sunder Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1312
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts25 Sept 2014Dismissed
State of Himachal Pradesh Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts25 Sept 2014Dismissed
Monika Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0119
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 29(4)(iii)
High Courts25 Sept 2014Dismissed
Pritama Devi Vs Soma Devi
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0115
High Courts25 Sept 2014Dismissed
Nirmla Vs Financial Commissioner (Appeals)
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0083
Administrative Tribunals Act, 1985 — Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47, 114Constitution of India, 1950 — Article 137, 145, 226
High Courts25 Sept 2014Allowed
State of H.P. Vs Krishan Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134, 35, 58Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471
High Courts25 Sept 2014Allowed
Sukh Dev Vs Jai Gopal Sharma
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 524
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 14(3)(c), 3(c)
High Courts25 Sept 2014Dismissed
State of H.P. Vs Lal Chand
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts25 Sept 2014Allowed
Sushil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0025
Constitution of India, 1950 — Article 23
High Courts25 Sept 2014Dismissed
Pawan Kumar Vs State of HP
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0024
Constitution of India, 1950 — Article 14, 309
High Courts24 Sept 2014
Jagar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 2 RCR(Criminal) 320
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438Evidence Act, 1872 — Section 65-BPenal Code, 1860 (IPC) — Section 354(A), 354A
High Courts24 Sept 2014Dismissed
Sukh Dev Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0111
High Courts24 Sept 2014
State of Himachal Pradesh Vs Rajinder Singh
High Court Of Himachal Pradesh · (2015) 1 Crimes 631 : (2014) 3 ShimLC 1272
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 452
High Courts24 Sept 2014
State of Himachal Pradesh Vs Satish Kumar
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1268
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 376, 417, 452
High Courts24 Sept 2014Dismissed
Sunil Kumar Negi Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0079
High Courts24 Sept 2014Allowed
Gian Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0078