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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 25 of 81

High Courts23 Sept 2014Dismissed

State of Himachal Pradesh Vs Roshan Lal

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 50
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High Courts22 Sept 2014Dismissed

State of H.P. Vs Brij Mohan

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376
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High Courts22 Sept 2014Dismissed

State of Himachal Pradesh Vs Tule Ram

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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High Courts22 Sept 2014Dismissed

State of Himachal Pradesh Vs Sukh Ram

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50Penal Code, 1860 (IPC) — Section 417, 418, 423, 50
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High Courts19 Sept 2014Dismissed

State of Himachal Pradesh Vs Tulsi Ram

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0127

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
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High Courts19 Sept 2014Dismissed

State of Himachal Pradesh Vs Shaktu Ram

High Court Of Himachal Pradesh · (2014) 09 SHI CK 0126

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
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