High Courts19 Sept 2014Dismissed
State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1328
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 365
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 26 of 81
High Courts19 Sept 2014Dismissed
Ravinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 179, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 417, 498A
High Courts19 Sept 2014Dismissed
Union of India Vs Chhering Tobden
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1324
High Courts19 Sept 2014Disposed Off
Dinesh Kumar Vs Yashpal
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0003
High Courts18 Sept 2014Dismissed
Union of India Vs MES 359184 Bachitar Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0134
High Courts18 Sept 2014Partly Allowed
Lakhwinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Sept 2014Dismissed
State of H.P. Vs Bhupinder Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 227Penal Code, 1860 (IPC) — Section 376(2)(d), 506
High Courts18 Sept 2014Dismissed
Poshu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C)
High Courts18 Sept 2014Dismissed
Shikha Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0060
High Courts18 Sept 2014Dismissed
State of Himachal Pradesh Vs Vishal Sharma
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378, 417, 418Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts18 Sept 2014Dismissed
State of Himachal Pradesh Vs Veena Devi
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 120-B, 363, 366
High Courts18 Sept 2014Dismissed
Govind Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 2 RCR(Criminal) 324
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Sept 2014Dismissed
State of Himachal Pradesh Vs Rajiv Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 50
High Courts18 Sept 2014Dismissed
H.P. State Electricity Board Ltd. Vs Baldev Verma
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1615
High Courts18 Sept 2014Dismissed
Het Ram Vs Mohinder Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 147, 448Specific Relief Act, 1963 — Section 6
High Courts17 Sept 2014Disposed off
Ramesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0179
Land Acquisition Act, 1894 - Section 4
High Courts17 Sept 2014Dismissed
Anant Ram Vs Bhup Chand
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0130
Evidence Act, 1872 — Section 114(e), 68Registration Act, 1908 — Section 58, 59, 60, 63Succession Act, 1925 — Section 63, 63(c)
High Courts17 Sept 2014Partly Allowed
Prem Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0129
High Courts17 Sept 2014Dismissed
Durgi Devi Vs Krishan Chand
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0069
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114, 6, 68, 71Succession Act, 1925 — Section 63, 63(c), 68
High Courts17 Sept 2014Dismissed
State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50