High Courts24 Sept 2014Dismissed
Varinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0075
Constitution of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 24 of 81
High Courts24 Sept 2014Allowed
Sukanya Devi Vs Karmi Devi
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0074
Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 60(b)
High Courts24 Sept 2014Dismissed
Rhitisha Sood Vs Chaudhary Sharwan Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0072
Constitution of India, 1950 — Article 14, 16
High Courts24 Sept 2014Dismissed
School Managing Committee Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0071
Constitution of India, 1950 — Article 226, 323A
High Courts24 Sept 2014Allowed
Joban Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 50, 57
High Courts24 Sept 2014Dismissed
Suren Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts24 Sept 2014Dismissed
State of Himachal Pradesh Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) — Section 120B, 363, 366
High Courts24 Sept 2014Dismissed
State of Himachal Pradesh Vs Surender Singh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417, 418, 423Forest Act, 1927 — Section 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 50
High Courts24 Sept 2014Allowed
State of Himachal Pradesh Vs Vishal Sephiya
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Evidence Act, 1872 — Section 91, 92Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts24 Sept 2014Dismissed
State of Himachal Pradesh Vs Dhanu Ram
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts24 Sept 2014Dismissed
State of Himachal Pradesh Vs Mangal Chand
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts23 Sept 2014
Suresh Kumar Vs H.P. State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0117
High Courts23 Sept 2014Dismissed
Soma Devi Vs Kalo Devi
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0116
High Courts23 Sept 2014
State of H.P. Vs Tejinder Singh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 104
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 389(3)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Sept 2014
State of Himachal Pradesh Vs Vijay Singh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1248
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts23 Sept 2014Dismissed
Pyara Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0068
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 154, 304, 34, 437, 437(1)Penal Code, 1860 (IPC) — Section 149, 304, 34
High Courts23 Sept 2014Dismissed
Ramanujam Royal College of Education Vs National Council for Teacher Education
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0044
Constitution of India, 1950 — Article 136, 14, 16, 162, 19(1)(g)National Council for Teacher Education Act, 1993 — Section 14(1), 17, 18
High Courts23 Sept 2014Dismissed
State of Himachal Pradesh Vs Chanalu Ram
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1253
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Sept 2014Dismissed
State of Himachal Pradesh Vs Tej Pal
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Evidence Act, 1872 — Section 113A, 4Penal Code, 1860 (IPC) — Section 107, 304-B, 306, 498A, 498-A
High Courts23 Sept 2014Allowed
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 207, 232, 313Evidence Act, 1872 — Section 106, 113-A, 113-BPenal Code, 1860 (IPC) — Section 304-B, 34, 498-A